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ITAT Raipur Bench

3,210 judgments

HEMANT KUMAR TIKARIHA, RAIPUR,RAIPUR vs ITO, WARD-1(1), RAIPUR, RAIPUR

ITA 97/RPR/2026[2011-12]Status: Disposed25/2/2026AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

VINOD KUSHWAHA,BILASPUR vs INCOME TAX OFFICER WARD JAGDALPUR, JAGDALPUR

ITA 96/RPR/2026[2017-18]Status: Disposed25/2/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

G.T. REALITY PRIVATE LIMITED, RAIPUR,RAIPUR vs DCIT, CIRCLE-1, RAIPUR, RAIPUR

ITA 95/RPR/2026[2016-17]Status: Disposed25/2/2026AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RAMAN VASU THACHISARIL, KOLLAM, KOLLAM vs ITO, WARD- JAGDALPUR, JAGDALPUR

ITA 91/RPR/2026[2011-12]Status: Disposed24/2/2026AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SHANKAR LAL AGRAWAL HUF, RAIGARH,RAIGARH vs INCOME TAX OFFICER, WARD-1, RAIGARH, RAIGARH

ITA 90/RPR/2026[2015-16]Status: Disposed24/2/2026AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RAMESH PANJWANI, DHAMTARI,DHAMTARI vs ITO, DHAMTARI, DHAMTARI

ITA 89/RPR/2026[2014-15]Status: Disposed24/2/2026AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

M/S VINOD AGRAWAL, KABIRDHAM,KABIRDHAM vs ACIT, CENTRAL CIRCLE- BILASPUR, BILASPUR

ITA 88/RPR/2026[2018-19]Status: Disposed24/2/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SOURABH AGRAWAL, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(2), RAIPUR, RAIPUR

ITA 845/RPR/2025[2018-19]Status: Disposed23/2/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

LALJI WAKRE, BILASPUR,BILASPUR vs ITO-2(1), BILASPUR, BILASPUR

ITA 768/RPR/2025[2017-18]Status: Disposed23/2/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

NEETA GUPTA, RAIPUR,RAIPUR vs ITO-4(1), RAIPUR, RAIPUR

ITA 757/RPR/2025[2018-19]Status: Disposed23/2/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ISHA METAL STORES, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR

ITA 756/RPR/2025[2019-20]Status: Disposed23/2/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SMT NAYANA NATH, KONDAGAON,KONDAGAON vs ITO, WARD- JAGDALPUR, JAGDALPUR

ITA 63/RPR/2026[2020-21]Status: Disposed20/2/2026AY 2020-21

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SMT NAYANA NATH, KONDAGAON,KONDAGAON vs ITO, WARD- JAGDALPUR, JAGDALPUR

ITA 62/RPR/2026[2020-21]Status: Disposed20/2/2026AY 2020-21

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

VIKRAM SINGH YADU, RAIPUR,RAIPUR vs ITO, WARD-3(1), RAIPUR, RAIPUR

ITA 54/RPR/2026[2022-23]Status: Disposed20/2/2026AY 2022-23

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

NAVEEN KAPOOR, DURG,DURG vs INCOME TAX OFFICER-2(1), BHILAI, DURG

ITA 846/RPR/2025[2018-19]Status: Disposed20/2/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SANJAY MITTAL, AMBIKAPUR,AMBIKAPUR vs ACIT, CENTRAL CIRCLE, BILASPUR, BILASPUR

ITA 53/RPR/2026[2018-19]Status: Disposed19/2/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

JANTA INDUSTRIES,BASPAIPARA vs MS.RANJINI SRIKUMAR, INCOME TAX OFFICER(TDS), INCOME TAX OFFICE

ITA 47/RPR/2026[2013-14]Status: Disposed19/2/2026AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

JANTA INDUSTRIES,BASPAIPARA vs MS.RANJINI SRIKUMAR, INCOMETAX OFFICER(TDS), INCOME TAX OFFICE

ITA 46/RPR/2026[2013-14]Status: Disposed19/2/2026AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

PRABODH CHAND PARAKH, RAIPUR,RAIPUR vs DCIT-1(1), RAIPUR, RAIPUR

ITA 833/RPR/2025[2022-23]Status: Heard19/2/2026AY 2022-23

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

FIROJ ALAM, BHILAI,DURG vs ITO-2(1), BHILAI, DURG

ITA 830/RPR/2025[2018-19]Status: Disposed19/2/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)