ITAT Raipur Bench

3,210 judgments

RITESH MADNANI, RAIPUR,RAIPUR vs ACIT,CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 61/RPR/2026[2018-19]Status: Heard5/3/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RITESH MADNANI, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 60/RPR/2026[2017-18]Status: Heard5/3/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RITESH MADNANI, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 59/RPR/2026[2016-17]Status: Heard5/3/2026AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

RITESH MADNANI, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 58/RPR/2026[2015-16]Status: Heard5/3/2026AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

INCOME TAX OFFICER-4(1), RAIPUR, CENTRAL REVENUE BUILDING vs MOHAMMAD IBRAHIM, PROP JANTA SANITATION

ITA 698/RPR/2025[2022-23]Status: Disposed5/3/2026AY 2022-23

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

V Y INSTITUTE OF MEDICAL SCIENCE PRIVATE LIMITED, RAIPUR,RAIPUR vs ACIT-1(1), RAIPUR, RAIPUR

ITA 480/RPR/2025[2016-17]Status: Disposed5/3/2026AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

RAMESHWAR NISHAD, BHILAI,BHILAI vs ACIT-CIRCLE-1(1), BHILAI, BHILAI

ITA 45/RPR/2026[2013-14]Status: Heard3/3/2026AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SIDDHI CHHAJED, RAJNANDGAON,RAJNANDGAON vs INCOME TAX OFFICER WARD RAJNANDAON, RAJNANDGAON

ITA 832/RPR/2025[2024-25]Status: Heard3/3/2026AY 2024-25

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

TITIKSHA CHHAJED, RAJNANDGAON,RAJNANDGAON vs INCOME TAX OFFICER WARD RAJNANDGAON, RAJNANDGAON

ITA 831/RPR/2025[2024-25]Status: Heard3/3/2026AY 2024-25

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

KISHOR KUMAR ARYA, NARAYANPUR,NARAYANPUR vs ITO, WARD-JAGDALPUR, JAGDALPUR

ITA 113/RPR/2026[2019-20]Status: Disposed27/2/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BABITA AGRAWAL, RAIPUR,RAIPUR vs ITO, WARD-4(1), RAIPUR, RAIPUR

ITA 111/RPR/2026[2022-23]Status: Disposed27/2/2026AY 2022-23

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SEWA SAHAKARI SAMITI SIRRI, ,BALOD vs INCOME TAX OFFICER, WARD-1(3), BHILAI, BHILAI

ITA 109/RPR/2026[2016-17]Status: Disposed27/2/2026AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

GEETA NIHICHLANI, DHAMTARI,DHAMTARI vs ITO, WARD DHAMTARI, DHAMTARI

ITA 80/RPR/2026[2021-22]Status: Disposed26/2/2026AY 2021-22

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

KAMALJEET KAUR GILL, RAIPUR,RAIPUR vs ITO-3(1) ESTW. ITO WARD-3(4), RAIPUR, RAIPUR

ITA 79/RPR/2026[2012-13]Status: Disposed26/2/2026AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

VRIHTAKAR SEVA SAHAKARI SAMITI MARYADIT SURGI,RAJNANDGAON vs INCOME TAX OFFICER-1, RAJNANDGAON, RAJNANDGAON

ITA 105/RPR/2026[2018-19]Status: Disposed26/2/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

NIMISH KUMAR PATEL, BILAIGARH,BILAIGARH vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 104/RPR/2026[2022-23]Status: Disposed26/2/2026AY 2022-23

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

NIMISH KUMAR PATEL, BILAIGARH,BILAIGARH vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 103/RPR/2026[2021-22]Status: Disposed26/2/2026AY 2021-22

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

NIMISH KUMAR PATEL, BILAIGARH,BILAIGARH vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 102/RPR/2026[2020-21]Status: Disposed26/2/2026AY 2020-21

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

NIMISH PATEL,BILAIGARH vs ASST COMMISSIONER OF INCOME TAX, RAIPUR

ITA 99/RPR/2026[2019-20]Status: Disposed25/2/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

HEMANT KUMAR TIKARIHA, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(1), RAIPUR, RAIPUR

ITA 98/RPR/2026[2012-13]Status: Disposed25/2/2026AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)