ITAT Raipur Bench

3,210 judgments

PAWAN KUMAR CHANDRAKAR, DHAMTARI, DHAMTARI vs ITO, WARD-DHAMTARI, DHAMTARI

ITA 687/RPR/2025[2015-16]Status: Disposed12/3/2026AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

PAWAN KUMAR CHANDRAKAR, DHAMTARI,DHAMTARI vs ITO, WARD-DHAMTARI, DHAMTARI

ITA 686/RPR/2025[2015-16]Status: Disposed12/3/2026AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

PAWAN KUMAR CHANDRAKAR, DHAMTARI, DHAMTARI vs ITO,WARD-DHAMTARI, DHAMTARI

ITA 685/RPR/2025[2015-16]Status: Disposed12/3/2026AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

JCIT, (OSD), CIRCLE 1(1), RAIPUR, RAIPUR vs MAHENDRA KUMAR GUPTA HUF, RAIPUR, RAIPUR

ITA 131/RPR/2026[2011-12]Status: Disposed10/3/2026AY 2011-12

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

JCIT, (OSD), CIRCLE 1(1), RAIPUR, RAIPUR vs PLATINUM WORLD HOSPITALITY PRIVATE LIMITED, RAIPUR, RAIPUR

ITA 130/RPR/2026[2014-15]Status: Disposed10/3/2026AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

DAYA THOURANI, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR

ITA 1/RPR/2026[2017-18]Status: Disposed9/3/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

HIRA POWER AND STEELS LTD,. URLA,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR

ITA 843/RPR/2025[2017-18]Status: Disposed9/3/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

KAMLESH SHARMA, RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 70/RPR/2026[2020-21]Status: Disposed6/3/2026AY 2020-21

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

VINOD KUMAR KAILASHCHANDRA VERMA, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-1(3), RAIPUR, RAIPUR

ITA 69/RPR/2026[2015-16]Status: Disposed6/3/2026AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

M/S VIVEK CONSTRUCITON,BALCO NAGAR vs ACIT CIRCLE 1(1), BILASPUR

ITA 67/RPR/2026[2023-24]Status: Disposed6/3/2026AY 2023-24

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

VIVEK CONSTRUCTION,BALCO KORBA vs ACIT CIRCLE 1(1), BILASPUR

ITA 66/RPR/2026[2021-22]Status: Disposed6/3/2026AY 2021-22

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SURYAKIRAN EARTHMOVERS PVT. LTD, RAIPUR,RAIPUR vs DCIT, CIRCLE 1(1), RAIPUR, RAIPUR

ITA 121/RPR/2026[2018-19]Status: Disposed6/3/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

M/S SANKALP REALITIES, RAIPUR,RAIPUR vs DCIT-1(1), RAIPUR, RAIPUR

ITA 733/RPR/2025[2017-18]Status: Disposed6/3/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

M/S SANKALP REALITIES, RAIPUR,RAIPUR vs DCIT-1(1), RAIPUR, RAIPUR

ITA 732/RPR/2025[2015-16]Status: Disposed6/3/2026AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

M/S SANKALP REALITIES, RAIPUR,RAIPUR vs DCIT-1(1), RAIPUR, RAIPUR

ITA 731/RPR/2025[2013-14]Status: Disposed6/3/2026AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

RAKESH KUMAR CHOPDA, RAIPUR,RAIPUR vs ITO-3(1), RAIPUR, RAIPUR

ITA 720/RPR/2025[2013-14]Status: Disposed6/3/2026AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

INCOME TAX OFFICER-1,RAJNANDGAON, RAJNANDGAON vs GULF ENTERPRISES, RAJNANDGAON

ITA 719/RPR/2025[2017-18]Status: Disposed6/3/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SUBHASH MURARKA, RAIPUR,RAIPUR vs ITO-1(1), RAIPUR, RAIPUR

ITA 525/RPR/2025[2016-17]Status: Disposed6/3/2026AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

TOMAN SINGH SAHU,RAIPUR vs INCOME TAX OFFICER, WARD 2(1), RAIPUR, RAIPUR

ITA 499/RPR/2025[2016-17]Status: Disposed6/3/2026AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

M/S JAI SHANKAR FOOD AND WOOD PVT. LTD., RAIPUR,RAIPUR vs INCOME TAX OFFICER-1(1), RAIPUR, RAIPUR

ITA 68/RPR/2026[2016-17]Status: Heard5/3/2026AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)