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ITAT Raipur Bench

3,210 judgments

NEETA GUPTA, RAIPUR,RAIPUR vs ITO, WARD-4(1), RAIPUR, RAIPUR

ITA 159/RPR/2026[2017-18]Status: Disposed16/3/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

MAHESWARI PANCHAYAT BALOD,BALOD vs ITO, WARD-1(3), BHILAI, BHILAI

ITA 140/RPR/2026[2014-15]Status: Disposed13/3/2026AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

MAHESWARI PANCHAYAT BALOD, BALOD vs ITO, WARD-1(3), BHILAI, BHILAI

ITA 139/RPR/2026[2014-15]Status: Disposed13/3/2026AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

MAHESWARI PANCHAYAT BALOD, BALOD vs ITO, WARD-1(3), BHILAI, BHILAI

ITA 138/RPR/2026[2013-14]Status: Disposed13/3/2026AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

MAHESWARI PANCHAYAT BALOD,BALOD vs ITO, WARD-1(3), BHILAI, BHILAI

ITA 137/RPR/2026[2013-14]Status: Disposed13/3/2026AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

AGRAWAL SPONGE LTD. , RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR

ITA 136/RPR/2026[2012-13]Status: Disposed13/3/2026AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

VSC FINANCE PVT. LTD., BILASPUR,BILASPUR vs ITO, WARD-1(1), BILASPUR, BILASPUR

ITA 38/RPR/2026[2017-18]Status: Disposed12/3/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

LAXMI KRIPA ISPAT PRIVATE LIMITED, RAIPUR,RAIPUR vs INCOME TAX OFFICER, RAIPUR, RAIPUR

ITA 101/RPR/2026[2019-20]Status: Disposed12/3/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

RAJA MOHLE, KAWARDHA,KAWARDHA vs INCOME TAX OFFICER-1(3), BHILAI, DURG

ITA 821/RPR/2025[2017-18]Status: Disposed12/3/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

DAS PROCESSORS,RAJNANDGAON,RAJNANDGAON vs INCOME TAX OFFICER-1 RAJNANDGAON, RAJNANDGAON

ITA 780/RPR/2025[2018-19]Status: Disposed12/3/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ARUN KUMAR YADAV, BILASPUR, BILASPUR vs AU/NFAC, NFAC

ITA 778/RPR/2025[2020-21]Status: Disposed12/3/2026AY 2020-21

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

COLLECTOR MINING, KONDAGAON,KONDAGAON vs DCIT(TDS), RAIPUR, RAIPUR

ITA 777/RPR/2025[2019-20]Status: Disposed12/3/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

COLLECTOR MINING, KONDAGAON,KONDAGAON vs DCIT(TDS), RAIPUR, RAIPUR

ITA 776/RPR/2025[2018-19]Status: Disposed12/3/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

COLLECTOR MINING, KONDAGAON,KONDAGAON vs DCIT(TDS), RAIPUR, RAIPUR

ITA 775/RPR/2025[2017-18]Status: Disposed12/3/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

COLLECTOR MINING, KONDAGAON,KONDAGAON vs DCIT(TDS), RAIPUR, RAIPUR

ITA 774/RPR/2025[2016-17]Status: Disposed12/3/2026AY 2016-17

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

COLLECTOR MINING, KONDAGAON,KONDAGAON vs DCIT(TDS), RAIPUR, RAIPUR

ITA 773/RPR/2025[2015-16]Status: Disposed12/3/2026AY 2015-16

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

COLLECTOR MINING, KONDAGAON,KONDAGAON vs DCIT(TDS), RAIPUR, RAIPUR

ITA 772/RPR/2025[2014-15]Status: Disposed12/3/2026AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

COLLECTOR MINING, KONDAGAON,KONDAGAON vs DCIT(TDS), RAIPUR, RAIPUR

ITA 771/RPR/2025[2013-14]Status: Disposed12/3/2026AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

ANKET PAGARIYA, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 746/RPR/2025[2019-20]Status: Disposed12/3/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

DINESH KUMAR TIWARI, RAIPUR,RAIPUR vs ITO-WARD 4(1), RAIPUR, RAIPUR

ITA 724/RPR/2025[2017-18]Status: Disposed12/3/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)