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ITAT Raipur Bench

3,210 judgments

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR

ITA 619/RPR/2025[2019-20]Status: Disposed17/3/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR

ITA 618/RPR/2025[2019-20]Status: Disposed17/3/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR

ITA 617/RPR/2025[2019-20]Status: Disposed17/3/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR

ITA 616/RPR/2025[2019-20]Status: Disposed17/3/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR

ITA 615/RPR/2025[2019-20]Status: Disposed17/3/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR

ITA 614/RPR/2025[2019-20]Status: Disposed17/3/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR

ITA 613/RPR/2025[2019-20]Status: Disposed17/3/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR

ITA 612/RPR/2025[2019-20]Status: Disposed17/3/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR

ITA 611/RPR/2025[2019-20]Status: Disposed17/3/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, (TDS), RAIPUR

ITA 610/RPR/2025[2018-19]Status: Disposed17/3/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR, BILASPUR

ITA 609/RPR/2025[2018-19]Status: Disposed17/3/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR, BILASPUR

ITA 608/RPR/2025[2018-19]Status: Disposed17/3/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs /DEPUTY COMMISSIONER OF INCOME TAX, (TDS), RAIPUR

ITA 607/RPR/2025[2018-19]Status: Disposed17/3/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR

ITA 606/RPR/2025[2018-19]Status: Disposed17/3/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR

ITA 605/RPR/2025[2018-19]Status: Disposed17/3/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR

ITA 604/RPR/2025[2018-19]Status: Disposed17/3/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR

ITA 603/RPR/2025[2018-19]Status: Disposed17/3/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR

ITA 602/RPR/2025[2018-19]Status: Disposed17/3/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR, BILASPUR

ITA 601/RPR/2025[2018-19]Status: Disposed17/3/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs INCOME TAX OFFICER, (TDS), BILASPUR, BILASPUR

ITA 600/RPR/2025[2018-19]Status: Disposed17/3/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)