ITAT Raipur Bench
3,210 judgments
REKHA CHANDRAKAR, DHAMTARI,DHAMTARI vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
TIRATH SINGH PRITHPAL SINGH, BASTAR,BASTAR vs INCOME TAX OFFICER, WARD KANKER, KANKER
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
SHIVANSH ENTERPRISES, BHILAI,DURG vs INCOME TAX OFFICER-2(1), BHILAI, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
M/S GINDLANI RICE MILL, RAIPUR ,RAIPUR vs INCOME TAX OFFICER-1(2), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
M/S GINDLANI RICE MILL, RAIPUR,RAIPUR vs INCOME TAX OFFICER-1(2), RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
M/S CHANDRAHASNI ISPAT PVT. LTD., RAIGARH,RAIGARH vs ACIT-CIRCLE 1(1), BILASPUR, BILASPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
MOHAMMED USMAN, BHILAI,DURG vs INCOME TAX OFFICER-2(1), BHILAI, DURG
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
ACCURATE ASHRAY PVT. LTD., HOWRA,HOWRA vs DCIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
ACCURATE ASHRAY PVT. LTD., HOWRA,HOWRA vs DCIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
BHOPPANA PRASAD RAO, VISAKHAPATNAM,VISAKHAPATNAM vs ITO, WARD-1(4), BHILAI, BHILAI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
BHOPPANA PRASAD RAO, VISAKHAPATNAM,VISAKHAPATNAM vs ITO, WARD-1(4), BHILAI, BHILAI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
BHOPPANA PRASAD RAO, VISAKHAPATNAM,VISAKHAPATNAM vs ITO, WARD-1(4), BHILAI, BHILAI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
BHOPPANA PRASAD RAO, VISAKHAPATNAM,VISAKHAPATNAM vs ITO, WARD-1(4), BHILAI, BHILAI
BHOPPANA PRASAD RAO, VISAKHAPATNAM,VISAKHAPATNAM vs ITO,WARD-1(4), BHILAI, BHILAI
BHOPPANA PRASAD RAO, VISAKHAPATNAM,VISAKHAPATNAM vs ITO, WARD-1(4), BHILAI, BHILAI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
VISHWANATH GUPTA, MANENDRAGARH,MANENDRAGARH vs ACIT, CENTRAL CIRCLE, BILASPUR, BILASPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
GND ISPAT PRIVATE LIMITED, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
INCOME TAX OFFICER WARD-3(1), RAIPUR, RAIPUR vs REKHA KUKREJA, RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, (TDS), RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
SOUTH EASTERN COALFIELDS LIMITED,BILASPUR vs DEPUTY COMMISSIONER OF INCOME TAX, (TDS), RAIPUR
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
