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ITAT Raipur Bench

3,210 judgments

MANOHAR GANGWANI, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-3(1), RAIPUR, RAIPUR

ITA 838/RPR/2025[2020-21]Status: Disposed6/4/2026AY 2020-21

UMESH KUMAR PANDEY, DURG,DURG vs INCOME TAX OFFICER, WARD 2(1), BHILAI, BHILAI

ITA 42/RPR/2026[2021-22]Status: Heard2/4/2026AY 2021-22

INCOME TAX OFFICER, RAIPUR, RAIPUR vs SAKSHI SAGGAR, RAIPUR, RAIPUR

ITA 219/RPR/2026[2019]Status: Heard2/4/2026

SHRI RAM INDUSTRIES, RAJNANDGAON,RAJNANDGAON vs JCIT, TDS RANGE, RAIPUR, RAIPUR

ITA 217/RPR/2026[2018-19]Status: Heard2/4/2026AY 2018-19

SEWA BHAWAN HOSPITAL SOCIETY, MAHASAMUND, MAHASAMUND vs CIT(EXMP), BHOPAL, BHOPAL

ITA 41/RPR/2026[N/A]Status: Disposed1/4/2026

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BILASPUR, BILASPUR vs SANJEEV KUMAR SHARMA, KORBA

ITA 18/RPR/2026[2023-24]Status: Disposed1/4/2026AY 2023-24

NAVEEN CHAND,NANDINI NAGAR vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BHILAI

ITA 215/RPR/2026[2013-14]Status: Disposed30/3/2026AY 2013-14

NARAYAN SAHU, RAIPUR,RAIPUR vs ITO-1(2), RAIPUR, (ERSTWHILE ITO-2(2), RAIPUR), RAIPUR

ITA 209/RPR/2026[2017-18]Status: Disposed30/3/2026AY 2017-18

VIDYA SHANKER JAISWAL, SARGUJA,SARGUJA vs ITO, WARD-2, AMBIKAPUR, AMBIKAPUR

ITA 142/RPR/2026[2014-15]Status: Disposed24/3/2026AY 2014-15

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

VIDYA SHANKER JAISWAL, SARGUJA,SARGUJA vs ITO, WARD-2, AMBIKAPUR, AMBIKAPUR

ITA 141/RPR/2026[2013-14]Status: Disposed24/3/2026AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BHARAT KUMAR AGRAWAL, RAIPUR,RAIPUR vs ITO, WARD-4(1), RAIPUR, RAIPUR

ITA 110/RPR/2026[2022-23]Status: Disposed20/3/2026AY 2022-23

RAJESH KUMAR TIWARI, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD-2(2), RAIPUR, RAIPUR

ITA 844/RPR/2025[2012-13]Status: Disposed20/3/2026AY 2012-13

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

S.S. INDUSTRIES, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 817/RPR/2025[2020-21]Status: Disposed20/3/2026AY 2020-21

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

S.S. INDUSTRIES, RAIPUR,RAIPUR vs ACIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR

ITA 816/RPR/2025[2019-20]Status: Disposed20/3/2026AY 2019-20

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

BASANT KUMAR MISHRA, KORBA,KORBA vs DCIT, CIRCLE-1(1), BILASPUR, BILASPUR

ITA 72/RPR/2026[2018-19]Status: Heard19/3/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BASANT KUMAR MISHARA, KORBA,KORBA vs DCIT, CIRCLE-1(1), BILASPUR, BILAPSUR

ITA 71/RPR/2026[2018-19]Status: Heard19/3/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

M/S SHREE ASSOCIATES, RAIGARH,RAIGARH vs ACIT, CENTRAL CIRCLE, BILASPUR, BILASPUR

ITA 124/RPR/2026[2013-14]Status: Heard19/3/2026AY 2013-14

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

PRAKASH KUMAR CHAWLA,BILASPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1) BILASPUR, BILASPUR

ITA 123/RPR/2026[2020-21]Status: Heard19/3/2026AY 2020-21

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

STEP LOGISTICS PRIVATE LIMITED,RAIPUR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 1(1), RAIPUR, RAIPUR

ITA 636/RPR/2025[2017-18]Status: Disposed19/3/2026AY 2017-18

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)

J.R.P. BUILDERS & DEVELOPERS, RAIPUR,RAIPUR vs INCOME TAX OFFICER (TDS), RAIPUR, RAIPUR

ITA 252/RPR/2023[2018-19]Status: Disposed19/3/2026AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)