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ITAT Raipur Bench
3,210 judgments
DHANIRAM SAHU,DURG vs INCOME TAX OFFICER, WARD1(1), BHILAI, BHILAI
ITA 256/RPR/2026[2011-12]Status: Disposed16/4/2026AY 2011-12
SHRI DILIP KUMAR TEJWANI, RAIPUR,RAIPUR vs DCIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
ITA 250/RPR/2026[2014-15]Status: Disposed16/4/2026AY 2014-15
SANDEEP VYAS,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE- 1(1) RAIPUR, RAIPUR
ITA 243/RPR/2026[2022-23]Status: Disposed15/4/2026AY 2022-23
KANAK SINGH,AMBIKAPUR vs INCOME TAX OFFICER, WARD-1, AMBIKAPUR, AMBIKAPUR
ITA 241/RPR/2026[2017-18]Status: Disposed15/4/2026AY 2017-18
VISHAL SINGH, RAIPUR,RAIPUR vs DCIT-1(1),RAIPUR, RAIPUR
ITA 713/RPR/2025[2014-15]Status: Disposed10/4/2026AY 2014-15
CHATTISGARH DISTILLERIES LTD, KOLKATA,KOLKATA vs ACIT, CENTRAL CIRCLE-2, RAIPUR, RAIPUR
ITA 711/RPR/2025[2019-20]Status: Disposed10/4/2026AY 2019-20
AJAY AGRAWAL,RAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, RAIPUR
ITA 710/RPR/2025[2022-2023]Status: Disposed10/4/2026AY 2022-2023
SEWA SAHAKARI SAMITI MARYADIT UPARWAH,RAJNANDGAON vs INCOME TAX OFFICER-1, RAJNANDGAON, RAJNANDGAON
ITA 236/RPR/2026[2020-21]Status: Disposed9/4/2026AY 2020-21
URJA PROPERTIES PVT. LTD., JAGDALPUR,JAGDALPUR vs INCOME TAX OFFICE, JAGDALPUR, JAGDALPUR
ITA 232/RPR/2026[2014-15]Status: Disposed9/4/2026AY 2014-15
VIKASH CHHATRI, BILASPUR,BILASPUR vs INCOME TAX OFFICER, WARD-1(1), BILASPUR, BILASPUR
ITA 230/RPR/2026[2017-18]Status: Disposed9/4/2026AY 2017-18
VIKASH CHHATRI, BILASPUR,BILASPUR vs INCOME TAX OFFICER, WARD-1(1), BILASPUR, BILASPUR
ITA 229/RPR/2026[2016-17]Status: Disposed9/4/2026AY 2016-17
VIKAS CHHATRI, BILASPUR,BILASPUR vs ITO, WARD-1(1), BILASPUR, BILASPUR
ITA 228/RPR/2026[2015-16]Status: Disposed9/4/2026AY 2015-16
VIKAS CHHATRI, BILASPUR,BILASPUR vs ITO, WARD-1(1), BILASPUR, BILASPUR
ITA 227/RPR/2026[2014-15]Status: Disposed9/4/2026AY 2014-15
VIKAS CHHATRI, BILASPUR,BILASPUR vs ITO, WARD-1(1), BILASPUR, BILASPUR
ITA 226/RPR/2026[2013-14]Status: Disposed9/4/2026AY 2013-14
INCOME TAX OFFICER, DHAMTARI vs NISHANT AGRAWAL, DHAMTARI
ITA 717/RPR/2025[2015-16]Status: Disposed9/4/2026AY 2015-16
ASSOCIATION OF REPUTED INSTITUTE OF SCHOOL EDUCATION, DURG,DURG vs ITO, EXEMPTION WARD-2, RAIPUR, RAIPUR
ITA 198/RPR/2026[2018-19]Status: Heard7/4/2026AY 2018-19
OMPRAKASH GUPTA,PATEL PARA vs INCOME TAX OFFICER, AMBIKAPUR, AMBIKAPUR
ITA 193/RPR/2026[2022-23]Status: Heard7/4/2026AY 2022-23
BILASPUR EXPORTS INDUSTRIES,TIFRA INDUSTRIAL AREA, BILASPUR vs INCOME TAX OFFICER-2(1), SHRI RAM PALAZA VYAPAR VIHAR
ITA 153/RPR/2026[2015-16]Status: Heard7/4/2026AY 2015-16
JASMEET SINGH BHASIN, RAIPUR,RAIPUR vs DCIT, CIRCLE-1(1), RAIPUR, RAIPUR
ITA 75/RPR/2026[2023-24]Status: Heard6/4/2026AY 2023-24
RENU LATA BHATIA,RAIPUR vs INCOME TAX OFFICER, WARD 3(1), RAIPUR, RAIPUR
ITA 191/RPR/2026[2016-17]Status: Disposed6/4/2026AY 2016-17