← All Benches
ITAT Pune Bench
17,218 judgments
DEPUTY COMMISSIONER OF INCOME TAX vs M/S. KALA GENSET PVT.LTD., PUNE
ITA 2654/PUN/2016[2006-07]Status: Disposed31/12/2018AY 2006-07
DEPUTY COMMISSIONER OF INCOME TAX vs M/S. KALA GENSET PVT.LTD., PUNE
ITA 2653/PUN/2016[2010-11]Status: Disposed31/12/2018AY 2010-11
AYOKI FABRICON PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2155/PUN/2016[2009-10]Status: Disposed31/12/2018AY 2009-10
SUBHASH SAKHARAM JADHAV,PUNE vs INCOME-TAX OFFICER,
ITA 2153/PUN/2016[2011-12]Status: Disposed31/12/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI AKSHAY RAJESH SAMDARIYA, JALNA
ITA 2076/PUN/2016[2009-10]Status: Disposed31/12/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs MR. PESI SHROFF, MUMBAI
ITA 1624/PUN/2015[2008-09]Status: Disposed31/12/2018AY 2008-09
PROGRESSIVE PETROLEUM CO. LTD.,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 939/PUN/2014[2003-04]Status: Disposed31/12/2018AY 2003-04
ACIT CIR.-1, AURANGABAD vs SKODA AUTO INDIA PVT. LTD., AURANGABAD
ITA 39/PUN/2011[2003-04]Status: Disposed31/12/2018AY 2003-04
MAHENDRA RAGHUNATH PATIL,SATARA vs INCOME-TAX OFFICER, WARD - 1, SATARA
ITA 3084/PUN/2017[2009-10]Status: Disposed28/12/2018AY 2009-10
MADHURI SUDHIR JOGLEKAR,PUNE vs INCOME-TAX OFFICER, WARD - 11(1), PUNE
ITA 3012/PUN/2017[2013-14]Status: Disposed28/12/2018AY 2013-14
DR. RAMCHANDRA PANDURANG SHINDE,PUNE vs INCOME-TAX OFFICER, WARD - 5(1), PUNE
ITA 3011/PUN/2017[2008-09]Status: Disposed28/12/2018AY 2008-09
MIHIR ENTERPRISES,THANE vs INCOME-TAX OFFICER, WARD - 1(2), SOLAPUR
ITA 2798/PUN/2017[2008-09]Status: Disposed28/12/2018AY 2008-09
PRAKASH R.OSWAL,PUNE vs INCOME-TAX OFFICER, WARD - 5(3), PUNE
ITA 2658/PUN/2017[2010-11]Status: Disposed28/12/2018AY 2010-11
ARVIND KESHAVLAL PATNI (HUF),SOLAPUR vs INCOME-TAX OFFICER, WARD - 2(3), SOLAPUR
ITA 2269/PUN/2017[2012-13]Status: Disposed28/12/2018AY 2012-13
RENUKA GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA MARYADIT,SOLAPUR vs INCOME-TAX OFFICER, WARD - 2, PANDHARPUR
ITA 2253/PUN/2017[2013-14]Status: Disposed28/12/2018AY 2013-14
BABURAO KISANRAO JADHAV,LATUR vs INCOME-TAX OFFICER, WARD - 1, LATUR
ITA 2170/PUN/2017[2010-11]Status: Disposed28/12/2018AY 2010-11
LATE CHUNILAL HINDUJ OSWAL, REPRESENTED BY LH YUGESH RAJESH OSWAL,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(2), KOLHAPUR
ITA 2156/PUN/2017[2008-09]Status: Disposed28/12/2018AY 2008-09
NANDKISHOR SHIVNARYAN ATTAL,NASHIK vs INCOME-TAX OFFICER, WARD - 3(1), NASHIK
ITA 2118/PUN/2017[2014-15]Status: Disposed28/12/2018AY 2014-15
GAURISHANKAR HARINARAYAN TAPADIYA,AURANGABAD vs INCOME-TAX OFFICER, WARD - 2(3), AURANGABAD
ITA 2093/PUN/2017[2014-15]Status: Disposed28/12/2018AY 2014-15
GULAB GURUAPPA HULSURE,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1(2), AURANGABAD
ITA 2762/PUN/2017[2013-14]Status: Disposed21/12/2018AY 2013-14
