← All Benches
ITAT Pune Bench
17,218 judgments
APPASAHEB BBAURAO LONKAR,PUNE vs INCOME-TAX OFFICER, WARD - 4(4), PUNE
ITA 888/PUN/2018[2011-12]Status: Disposed2/1/2019AY 2011-12
MESSUNG SYSTEMS PRIVATE LIMITED,PUNE vs ADDL. COMMISSIONER OF INCOME TAX, PUNE
ITA 333/PUN/2017[2008-09]Status: Disposed2/1/2019AY 2008-09
SHAILA PRALHAD CHOUDHARY,NASHIK vs INCOME TAX OFFICER,
ITA 2858/PUN/2016[2010-11]Status: Disposed2/1/2019AY 2010-11
SHAILA PRALHAD CHOUDHARY,NASHIK vs INCOME TAX OFFICER,
ITA 2857/PUN/2016[2009-10]Status: Disposed2/1/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX vs M S S INDIA PVT. LTD., NASHIK
ITA 1909/PUN/2016[2011-12]Status: Disposed2/1/2019AY 2011-12
M/S. TRIPLE POINT TECHNOLOGY (INDIA) PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 786/PUN/2017[2012-13]Status: Disposed1/1/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. TRIPLE POINT TECHNLOGY INDIA PVT. LTD., PUNE
ITA 628/PUN/2016[2011-12]Status: Disposed1/1/2019AY 2011-12
M/S. TRIPLE POOINT TECHNOLOGY (INDIA) P.LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 581/PUN/2016[2011-12]Status: Disposed1/1/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. ATHARWA BUILDERS & DEVELOPERS, AURANGABAD
ITA 1849/PUN/2016[2008-09]Status: Disposed1/1/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. ATHARWA BUILDERS & DEVELOPERS, AURANGABAD
ITA 1848/PUN/2016[2007-08]Status: Disposed1/1/2019AY 2007-08
ELECTROCOAT SURFACE COATING SYSTEMS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1355/PUN/2016[2009-10]Status: Disposed1/1/2019AY 2009-10
MUKUND DATTATRAY BHIDE,SANGLI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SANGLI
ITA 71/PUN/2018[2008-09]Status: Disposed31/12/2018AY 2008-09
MUKUND DATTATRAY BHIDE,SANGLI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SANGLI
ITA 1347/PUN/2018[2009-10]Status: Disposed31/12/2018AY 2009-10
KALBHAIRAVNATH GRAMIN BIGARSHETI SAHAKARI SANSTHA MARYADIT,PUNE vs INCOME-TAX OFFICER, WARD - 14(3), PUNE
ITA 3057/PUN/2017[2014-15]Status: Disposed31/12/2018AY 2014-15
DATTATRAY SARJERAO DHAMAL,SATARA vs INCOME-TAX OFFICER, WARD - 4, SATARA
ITA 3043/PUN/2017[2014-15]Status: Disposed31/12/2018AY 2014-15
M/S. MITTAL CONSTRUCTION CO.,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2772/PUN/2016[2007-08]Status: Disposed31/12/2018AY 2007-08
M/S. NAMRATA PROMOTERS & BUILDERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2673/PUN/2016[2013-14]Status: Disposed31/12/2018AY 2013-14
M/S. NAMRATA PROMOTERS & BUILDERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2672/PUN/2016[2012-13]Status: Disposed31/12/2018AY 2012-13
M/S. NAMRATA PROMOTERS & BUILDERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2671/PUN/2016[2011-12]Status: Disposed31/12/2018AY 2011-12
M/S. NAMRATA PROMOTERS & BUILDERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2670/PUN/2016[2010-11]Status: Disposed31/12/2018AY 2010-11
