← All Benches

ITAT Pune Bench

17,218 judgments

HEM KIRAN DIESELS,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -KOLHAPUR, KOLHAPUR

ITA 1085/PUN/2018[2004-05]Status: Disposed9/1/2019AY 2004-05

HEM KIRAN DIESELS,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -KOLHAPUR, KOLHAPUR

ITA 1084/PUN/2018[2003-04]Status: Disposed9/1/2019AY 2003-04

DEEPAK RAJARAM PATIL,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(2), KOLHAPUR

ITA 1040/PUN/2018[2006-07]Status: Disposed9/1/2019AY 2006-07

KHUMARAM BHANARAMJI CHOUDHARY,PUNE vs INCOME-TAX OFFICER, WARD - 7(4), PUNE

ITA 2506/PUN/2017[2014-15]Status: Disposed9/1/2019AY 2014-15

DECCAN EDUCATION SOCIETY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 905/PUN/2016[2010-11]Status: Disposed9/1/2019AY 2010-11

ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. PAWAR PATKAR CONSTRUCTION PVT. LTD., NASHIK

ITA 868/PUN/2016[2010-11]Status: Disposed9/1/2019AY 2010-11

DEPUTY COMMISSIONER OF INCOME TAX vs M/S. ALFA LAVAL INDIA LTD., PUNE

ITA 2638/PUN/2016[2011-12]Status: Disposed9/1/2019AY 2011-12

LAXMI METAL PRESSING WORKS PVT. LTD.,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 2214/PUN/2016[2012-13]Status: Disposed9/1/2019AY 2012-13

ASSISTANT COMMISSIONER OF INCOME-TAX vs THE HASTI CO-OP. BANK LTD., DHULE

ITA 1649/PUN/2016[2012-13]Status: Disposed9/1/2019AY 2012-13

INCOME-TAX OFFICER vs M/S. SHREE VENKATESH REALTY, PUNE

ITA 1142/PUN/2015[2010-11]Status: Disposed9/1/2019AY 2010-11

M/S. VISHAY COMPONENTS INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -13, PUNE

ITA 726/PUN/2018[2009-10]Status: Disposed3/1/2019AY 2009-10

M/S. S.D. LAL,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1(2), SOLAPUR

ITA 365/PUN/2018[2015-16]Status: Disposed3/1/2019AY 2015-16

ASHOK TANNA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE

ITA 355/PUN/2018[2011-12]Status: Disposed3/1/2019AY 2011-12

ASHOK TANNA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE

ITA 353/PUN/2018[2009-10]Status: Disposed3/1/2019AY 2009-10

NAVANATH GOVINDRAO JADHAV,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 1, AHMEDNAGAR

ITA 347/PUN/2018[2012-13]Status: Disposed3/1/2019AY 2012-13

NANASAHEB BHAGWAN SASAR,PUNE vs INCOME-TAX OFFICER, WARD - 2(5), PUNE

ITA 319/PUN/2018[2012-13]Status: Disposed3/1/2019AY 2012-13

HEM KIRAN DIESELS,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -KOLHAPUR, KOLHAPUR

ITA 1087/PUN/2018[2006-07]Status: Disposed3/1/2019AY 2006-07

RESTAURANT SHREYAS,PUNE vs INCOME-TAX OFFICER, WARD - 3(5), PUNE

ITA 206/PUN/2018[2012-13]Status: Disposed3/1/2019AY 2012-13

JAGANNATH KRISHNAJI DEORE,PUNE vs INCOME-TAX OFFICER, WARD - 2(3), PUNE

ITA 1098/PUN/2018[2014-15]Status: Disposed3/1/2019AY 2014-15

HEM KIRAN DIESELS,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -KOLHAPUR, KOLHAPUR

ITA 1086/PUN/2018[2005-06]Status: Disposed3/1/2019AY 2005-06