← All Benches
ITAT Pune Bench
17,218 judgments
SMT. ASHA H. GUNDESHA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 380/PUN/2018[2013-14]Status: Disposed20/12/2018AY 2013-14
ABHAY MAHADEO NALAWADE,PUNE vs JOINT COMMISSIONER OF INCOME TAX, PUNE
ITA 312/PUN/2017[2011-12]Status: Disposed20/12/2018AY 2011-12
RAJARSHI SHAHU NAGARI SAHAKARI PAT SANSTHA LTD.,KOLHAPUR vs INCOME TAX OFFICER,
ITA 2665/PUN/2016[2012-13]Status: Disposed20/12/2018AY 2012-13
THE NASHIK ROAD DEOLALI VYAPARI SAHAKARI BANK LTD vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2647/PUN/2016[2012-13]Status: Disposed20/12/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs MOHD. ASHIF SIDDIQUI, RAIGAD
ITA 2319/PUN/2016[2011-12]Status: Disposed20/12/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs MOHD. ASHIF SIDDIQUI, RAIGAD
ITA 2318/PUN/2016[2010-11]Status: Disposed20/12/2018AY 2010-11
INCOME-TAX OFFICER vs SHRI SAHEBRAO NIMBA PAWAR, NASHIK
ITA 1191/PUN/2016[2008-09]Status: Disposed20/12/2018AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX vs JAIN IRRIGATION SYSTEM LTD., JALGAON
ITA 1183/PUN/2016[2005-06]Status: Disposed20/12/2018AY 2005-06
VIJAYSHREE ALLOYS PUNE PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1049/PUN/2016[2010-11]Status: Disposed20/12/2018AY 2010-11
SOPAN D. PATIL,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 903/PUN/2015[2010-11]Status: Disposed20/12/2018AY 2010-11
SOPAN D. PATIL,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 902/PUN/2015[2009-10]Status: Disposed20/12/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs VISHAY COMPONENTS INDIA PRIVATE LTD., PUNE
ITA 1678/PUN/2014[2006-07]Status: Disposed20/12/2018AY 2006-07
ASST. CIT, CIRCLE-6, PUNE vs SAKAL PAPERS LIMITED, PUNE
ITA 926/PUN/2013[2006-07]Status: Disposed20/12/2018AY 2006-07
SAKAL PAPERS LTD.,PUNE vs DY.CIT, CIRCLE 6, PUNE, PUNE
ITA 1450/PUN/2009[2006-07]Status: Disposed20/12/2018AY 2006-07
INCOME TAX OFFICER vs MAHARASHTRA BANK EMPLOYEES CO-OP CREDIT SOCIETY LTD, PUNE
ITA 240/PUN/2017[2012-13]Status: Disposed18/12/2018AY 2012-13
INCOME TAX OFFICER vs MAHARASHTRA BANK EMPLOYEES CO-OP CREDIT SOCIETY LTD, PUNE
ITA 239/PUN/2017[2009-10]Status: Disposed18/12/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE vs UNIVERSAL CONSTRUCTION MACHINERY AND EQUIPMENT LIMITED, PUNE
ITA 1994/PUN/2017[2014-15]Status: Disposed18/12/2018AY 2014-15
KOLHAPUUR ZILLA SAH DUDH UTPADAK SANGH LTD.,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 618/PUN/2016[2011-12]Status: Disposed18/12/2018AY 2011-12
KOLHAPUUR ZILLA SAH DUDH UTPADAK SANGH LTD.,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 617/PUN/2016[2010-11]Status: Disposed18/12/2018AY 2010-11
KOLHAPUUR ZILLA SAH DUDH UTPADAK SANGH LTD.,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 616/PUN/2016[2009-10]Status: Disposed18/12/2018AY 2009-10
