← All Benches
ITAT Pune Bench
17,218 judgments
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK vs SMT. PRIYA K. JAGTIYANI, LEGAL HEIR OF LATE SHRI KISHOR C. JAGTIYANI, NASHIK
ITA 336/PUN/2016[2011-12]Status: Disposed18/12/2018AY 2011-12
KHAN AFZALHUSAIN MOHD.SAIE,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2710/PUN/2016[2011-12]Status: Disposed18/12/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX vs DINESH A.PAREKH, SANGLI
ITA 2570/PUN/2016[2011-12]Status: Disposed18/12/2018AY 2011-12
M/S. CHEMETALL RAI INDIA LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1720/PUN/2016[2009-10]Status: Disposed18/12/2018AY 2009-10
GOVIND GANGADHAR SABANE,HINGOLI vs INCOME-TAX OFFICER,
ITA 1654/PUN/2016[2009-10]Status: Disposed18/12/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. STAUFF INDIA PVT. LTD., PUNE
ITA 1579/PUN/2014[2010-11]Status: Disposed18/12/2018AY 2010-11
V.B. PATIL,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2(2), KOLHAPUR
ITA 1624/PUN/2017[2009-10]Status: Disposed17/12/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI PRITAM PRAKASH SHAH, PUNE
ITA 803/PUN/2016[2011-12]Status: Disposed17/12/2018AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI PRITAM PRAKASH SHAH, PUNE
ITA 802/PUN/2016[2010-11]Status: Disposed17/12/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI PRITAM PRAKASH SHAH, PUNE
ITA 801/PUN/2016[2009-10]Status: Disposed17/12/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI PRITAM PRAKASH SHAH, PUNE
ITA 800/PUN/2016[2008-09]Status: Disposed17/12/2018AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI PRITAM PRAKASH SHAH, PUNE
ITA 799/PUN/2016[2007-08]Status: Disposed17/12/2018AY 2007-08
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI PRITAM PRAKASH SHAH, PUNE
ITA 798/PUN/2016[2006-07]Status: Disposed17/12/2018AY 2006-07
PRITAM PRAKASH SHAH,PUNE vs DEPUTY OMMISSIONER OF INCOME-TAX,
ITA 689/PUN/2016[2011-12]Status: Disposed17/12/2018AY 2011-12
PRITAM PRAKASH SHAH,PUNE vs DEPUTY OMMISSIONER OF INCOME-TAX,
ITA 688/PUN/2016[2010-11]Status: Disposed17/12/2018AY 2010-11
PRITAM PRAKASH SHAH,PUNE vs DEPUTY OMMISSIONER OF INCOME-TAX,
ITA 687/PUN/2016[2009-10]Status: Disposed17/12/2018AY 2009-10
PRITAM PRAKASH SHAH,PUNE vs DEPUTY OMMISSIONER OF INCOME-TAX,
ITA 686/PUN/2016[2007-08]Status: Disposed17/12/2018AY 2007-08
CLOVER TECHNOLOGIES PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME -TAX,
ITA 2613/PUN/2016[2011-12]Status: Disposed17/12/2018AY 2011-12
INCOME-TAX OFFICER vs M/S. PRATHAMESH DEVELOPERS, PUNE
ITA 2502/PUN/2016[2012-13]Status: Disposed17/12/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs AVESTA COMPUTERS PVT. LTD., PUNE
ITA 2071/PUN/2016[2009-10]Status: Disposed17/12/2018AY 2009-10
