← All Benches
ITAT Pune Bench
17,218 judgments
DEPUTY COMMISSIONER OF INCOME-TAX vs AVESTA COMPUTERS PVT. LTD., PUNE
ITA 2070/PUN/2016[2007-08]Status: Disposed17/12/2018AY 2007-08
SAIDEEP AUTOMOBILES PVT. LTD.,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1735/PUN/2016[2012-13]Status: Heard17/12/2018AY 2012-13
KOMAL SANTRAM MURJANI vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1713/PUN/2016[2007-08]Status: Heard17/12/2018AY 2007-08
MESSUNG SYSTEMS PRIVATE LTD.,PUNE vs PR. COMMISSIONER OF INCOME-TAX : 6,
ITA 1166/PUN/2016[2011-12]Status: Disposed17/12/2018AY 2011-12
WALVEKAR SONS,PUNE vs INCOME-TAX OFFICER, WARD - 3(2), PUNE
ITA 771/PUN/2018[2013-14]Status: Disposed13/12/2018AY 2013-14
M/S. VIRAJ CASTING PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 13(5), PUNE
ITA 616/PUN/2018[2013-14]Status: Disposed13/12/2018AY 2013-14
POONAM RAJESH AGARAL,PUNE vs INCOME-TAX OFFICER, WARD - 2(3), PUNE
ITA 597/PUN/2018[2014-15]Status: Disposed13/12/2018AY 2014-15
PRADEEPKUMAR SALEKCHAND AGARWAL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 11 (1), PUNE
ITA 591/PUN/2018[2011-12]Status: Disposed13/12/2018AY 2011-12
BHASKAR BABURAO KINDRE,PUNE vs INCOME-TAX OFFICER, WARD - 4(3), PUNE
ITA 588/PUN/2018[2010-11]Status: Disposed13/12/2018AY 2010-11
MOHOL NAGARI SAHAKARI PAT PURVATHA SANSTHA MARYADIT,SOLAPUR vs INCOME-TAX OFFICER, WARD - 2, PANDHARPUR
ITA 584/PUN/2018[2014-15]Status: Disposed13/12/2018AY 2014-15
VINOD AMARNATH VOHRA,PANDHARPUR vs INCOME-TAX OFFICER, WARD - 2, PANDHARPUR
ITA 578/PUN/2018[2007-08]Status: Disposed13/12/2018AY 2007-08
ANIL MURLIDHAR DESHMUKH,NASHIK vs INCOME-TAX OFFICER, WARD - 3(2), NASHIK
ITA 1821/PUN/2017[2013-14]Status: Disposed13/12/2018AY 2013-14
SANJAY DIGAMBAR MALVE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 1495/PUN/2017[2010-11]Status: Disposed13/12/2018AY 2010-11
RAMANLAL M.SHA,ADONI vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1037/PUN/2017[2005-06]Status: Disposed13/12/2018AY 2005-06
RAMANLAL M.SHA,ADONI vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1036/PUN/2017[2003-04]Status: Disposed13/12/2018AY 2003-04
J.U. KULKARNI,NASHIK vs INCOME-TAX OFFICER,
ITA 1991/PUN/2016[2008-09]Status: Disposed13/12/2018AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX vs SANJEEVKUMAR K.TARWALA, NASHIK
ITA 2483/PUN/2016[2011-12]Status: Disposed12/12/2018AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI VILAS RASIKLAL SHAH, NASHIK
ITA 1918/PUN/2016[2012-13]Status: Disposed12/12/2018AY 2012-13
M/S. SAISIDHA SUGAR EQUIPMENT & ENGINEERING CO. P. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1725/PUN/2016[2010-11]Status: Heard12/12/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs MAHARSHI KARVE STREE SHIKSHAN SANSTHA,
ITA 1715/PUN/2016[2008-09]Status: Heard12/12/2018AY 2008-09
