← All Benches
ITAT Pune Bench
17,218 judgments
M/S. NAMRATA DEVELOPERS FLORA CITY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1677/PUN/2016[2008-09]Status: Heard12/12/2018AY 2008-09
M/S. NAMRATA DEVELOPERS FLORA CITY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1676/PUN/2016[2007-08]Status: Heard12/12/2018AY 2007-08
MAHARSHI KARVE STREE SHIKSHAN SAMSTHA vs INCOME-TAX OFFICER,
ITA 1409/PUN/2016[2008-09]Status: Disposed12/12/2018AY 2008-09
INNOVENTIVE INDUSTRIES LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1360/PUN/2016[2011-12]Status: Disposed12/12/2018AY 2011-12
HAWORTH (INDIA) PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 520/PUN/2015[2010-11]Status: Disposed12/12/2018AY 2010-11
MANGESH VASANT PARULEKAR,RAIGAD vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 1336/PUN/2015[2011-12]Status: Disposed12/12/2018AY 2011-12
M/S. ACHYUT CASHEW FACTORY,KOLHAPUR vs COMMISSIONER OF INCOME-TAX : II,
ITA 1081/PUN/2015[2012-13]Status: Disposed12/12/2018AY 2012-13
M/S. SL AND SR JAISWAL,JALNA vs INCOME-TAX OFFICER, WARD - 2, JALNA
ITA 570/PUN/2018[2013-14]Status: Disposed11/12/2018AY 2013-14
SURESH GHANSHYAM SHINDE,NANDED vs INCOME-TAX OFFICER, WARD - 4, NANDED
ITA 543/PUN/2018[2012-13]Status: Disposed11/12/2018AY 2012-13
ARUN PRANNATH RAINA,PUNE vs INCOME-TAX OFFICER, WARD - 7(3), PUNE
ITA 515/PUN/2018[2013-14]Status: Disposed11/12/2018AY 2013-14
VIVEKANAND T.KHARADE,THANE vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE -2, SOLAPUR
ITA 397/PUN/2018[1994-95]Status: Disposed11/12/2018AY 1994-95
SAFEPACK INDUSTRIES LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 2376/PUN/2017[2003-04]Status: Disposed11/12/2018AY 2003-04
SACHIN UTTAMRAO BHONDAVE,PUNE vs INCOME-TAX OFFICER, WARD - 4(3), PUNE
ITA 2366/PUN/2017[2008-09]Status: Disposed11/12/2018AY 2008-09
BHARATLAL RAMPAL KARWA,BARSHI vs INCOME-TAX OFFICER, WARD - 2(3), SOLAPUR
ITA 2359/PUN/2017[2004-05]Status: Disposed11/12/2018AY 2004-05
KOHINOOR DEVELOPMENTS CORPORATION,PUNE vs INCOME-TAX OFFICER, WARD - 3(2), PUNE
ITA 2137/PUN/2017[2010-11]Status: Disposed11/12/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. ASHOKA DSC KATNI BY-PASS ROAD PVT.LTD, NASHIK
ITA 212/PUN/2017[2013-14]Status: Disposed11/12/2018AY 2013-14
INCOME TAX OFFICER vs SATISH MADHUKAR DIGHE, NASHIK
ITA 2967/PUN/2016[2010-11]Status: Disposed11/12/2018AY 2010-11
SHANKAR NAGRI SAHAKARI BANK LTD,PUNE vs JOINT COMMISSIONER OF INCOME TAX,
ITA 2950/PUN/2016[2011-12]Status: Disposed11/12/2018AY 2011-12
SPICER INDIA PRIVATE LIMITED (FORMERLY KNOWN AS SPICER INDIA LIMITED),PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2948/PUN/2016[2012-13]Status: Disposed11/12/2018AY 2012-13
DILIP MOTILAL CHORDIYA,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2936/PUN/2016[2007-08]Status: Disposed11/12/2018AY 2007-08
