← All Benches
ITAT Pune Bench
17,218 judgments
HARBINGER SYSTEMS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2925/PUN/2016[2012-13]Status: Disposed11/12/2018AY 2012-13
MEGA CRAFT ENTERPRISES PVT.LTD,PUNE vs INCOME TAX OFFICER,
ITA 2911/PUN/2016[2007-08]Status: Disposed11/12/2018AY 2007-08
THE DEOLA MERCHANTS CO-OP. BANK LTD.,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1561/PUN/2016[2012-13]Status: Disposed11/12/2018AY 2012-13
THE DEOLA MERCHANTS CO-OP. BANK LTD.,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1560/PUN/2016[2010-11]Status: Disposed11/12/2018AY 2010-11
M/S. RATNATRAY GRAMIN BIGAR SHETI SAH. PAT. SANSTHA MARYADIT,SOLAPUR vs INCOME-TAX OFFICER, WARD - 2, PANDHARPUR
ITA 559/PUN/2018[2012-13]Status: Disposed11/12/2018AY 2012-13
TANAJI POKALE,PUNE vs INCOME-TAX OFFICER, WARD - 13(3), PUNE
ITA 551/PUN/2018[2013-14]Status: Disposed11/12/2018AY 2013-14
KERMAN PERVEZ WADIA,PUNE vs INCOME-TAX OFFICER, WARD - 7(3), PUNE
ITA 491/PUN/2018[2014-15]Status: Disposed4/12/2018AY 2014-15
M/S. TRICON BUILDERS,PUNE vs INCOME-TAX OFFICER, WARD - 7(3), PUNE
ITA 475/PUN/2018[2014-15]Status: Disposed4/12/2018AY 2014-15
BHUPAL ANNA VIBHUTE,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2, ICHALKARANJI
ITA 465/PUN/2018[2003-04]Status: Disposed4/12/2018AY 2003-04
M/S. ROCK ENTERPRISES,PUNE vs INCOME-TAX OFFICER, WARD - 7(1), PUNE
ITA 455/PUN/2018[2013-14]Status: Disposed4/12/2018AY 2013-14
M/S. SHIVAM CONSTRUCTION CO,PANVEL vs DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL
ITA 448/PUN/2018[2009-10]Status: Disposed4/12/2018AY 2009-10
SATYWAN DHONDIBA DHORMARE,LATUR vs INCOME-TAX OFFICER, WARD - 4, LATUR
ITA 445/PUN/2018[2012-13]Status: Disposed4/12/2018AY 2012-13
MANDABEN ANIL BHAGAT,RAIGAD vs INCOME-TAX OFFICER, WARD - 1, PANVEL
ITA 1909/PUN/2017[2009-10]Status: Disposed4/12/2018AY 2009-10
FAURECIA EMISSION CONTROL TECHNOLOGIES INDIA P.LTD, (FORMERLY KNOWN AS YUTAKA AUTOPARTS PUNE PVT.LTD,),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 1682/PUN/2017[2009-10]Status: Disposed4/12/2018AY 2009-10
IMROZ KHAN MOHIYODDIN KHAN,NANDED vs INCOME-TAX OFFICER, WARD - 3(2), NANDED
ITA 1667/PUN/2017[2009-10]Status: Disposed4/12/2018AY 2009-10
NANDKISHOR L. AGRAWAL,JALNA vs INCOME-TAX OFFICER,
ITA 794/PUN/2015[2010-11]Status: Disposed3/12/2018AY 2010-11
KAILAS SAHADEO NIMHAN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 1780/PUN/2018[2012-13]Status: Disposed3/12/2018AY 2012-13
KAILAS SAHADEO NIMHAN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 1779/PUN/2018[2011-12]Status: Disposed3/12/2018AY 2011-12
KAILAS SAHADEO NIMHAN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 1778/PUN/2018[2010-11]Status: Disposed3/12/2018AY 2010-11
AEGIS AMPOULES & VIALS LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2404/PUN/2016[2009-10]Status: Disposed3/12/2018AY 2009-10
