← All Benches
ITAT Pune Bench
17,218 judgments
BRIJENDRA NATH AGARWAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1666/PUN/2015[2007-08]Status: Disposed29/11/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX vs PREMIUM TRANSMISSION LTD., PUNE
ITA 1355/PUN/2014[2007-08]Status: Disposed29/11/2018AY 2007-08
AVINASH BHOSALE INFRASTRUCTURE PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 986/PUN/2016[2012-13]Status: Disposed29/11/2018AY 2012-13
AVINASH BHOSALE INFRASTRUCTURE PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 985/PUN/2016[2009-10]Status: Disposed29/11/2018AY 2009-10
RAMAMOORTHY VASUDEVAN,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX,
ITA 968/PUN/2016[2009-10]Status: Disposed29/11/2018AY 2009-10
RAMAMOORTHY VASUDEVAN,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX,
ITA 967/PUN/2016[2008-09]Status: Disposed29/11/2018AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX vs SUBHASH SHANKAR PAKALE, RATNAGIRI
ITA 2982/PUN/2016[B.P: 1998-99 to 2004-05]Status: Disposed29/11/2018
SUKANTO ROY DEVELOPERS,PUNE vs INCOME-TAX OFFICER,
ITA 2457/PUN/2016[2009-10]Status: Disposed29/11/2018AY 2009-10
MULTICON DEVELOPERS PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2154/PUN/2016[2010-11]Status: Disposed29/11/2018AY 2010-11
MAHARASHTRA ERECTORS PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2140/PUN/2016[2010-11]Status: Disposed29/11/2018AY 2010-11
MAHARASHTRA ERECTORS PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2139/PUN/2016[2010-11]Status: Disposed29/11/2018AY 2010-11
M/S. GERA DEVELOPMENTS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1808/PUN/2016[2011-12]Status: Disposed29/11/2018AY 2011-12
M/S. GERA DEVELOPMENTS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1807/PUN/2016[2010-11]Status: Disposed29/11/2018AY 2010-11
AGARWAL GROUP CORPORATE HOLDING P. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1667/PUN/2015[2007-08]Status: Disposed29/11/2018AY 2007-08
AGRICULTURAL PRODUCE MARKET COMMITTEE,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 1, AHMEDNAGAR
ITA 2772/PUN/2017[2014-15]Status: Disposed28/11/2018AY 2014-15
M/S. AGRICULTURAL PRODUCE MARKET COMMITTEE,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 2771/PUN/2017[2013-14]Status: Disposed28/11/2018AY 2013-14
SANTOSH DATTATRAYA BHOSALE,RATNAGIRI vs INCOME-TAX OFFICER, WARD – 3, RATNAGIRI
ITA 2716/PUN/2017[2005-06]Status: Disposed28/11/2018AY 2005-06
MADHUKAR NARAYAN SHAHANE,PUNE vs INCOME-TAX OFFICER, WARD – 3(1), PUNE
ITA 2714/PUN/2017[2008-09]Status: Disposed28/11/2018AY 2008-09
M/S. RAMESH KOTHARI,DHULE vs INCOME-TAX OFFICER, WARD - 3, DHULE
ITA 1747/PUN/2017[2013-14]Status: Disposed28/11/2018AY 2013-14
INCOME-TAX OFFICER vs SURESHDADA JAIN NAGRI SAHAKARI PATSANSTHA, JALGAON
ITA 589/PUN/2016[2012-13]Status: Disposed28/11/2018AY 2012-13