← All Benches
ITAT Pune Bench
17,218 judgments
M/S. SHREE SAI TRADERS,BEED vs COMMISSIONER OF INCOME-TAX,
ITA 2183/PUN/2016[2009-10]Status: Disposed28/11/2018AY 2009-10
AJAY SHANTILAL LALWANI, HUF,JALGAON vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 717/PUN/2015[2010-11]Status: Disposed28/11/2018AY 2010-11
VISHWA INFRAWAYS PVT. LTD. vs COMMISSIONER OF INCOME-TAX (CENTRAL),
ITA 599/PUN/2015[2011-12]Status: Disposed28/11/2018AY 2011-12
VISHWA INFRAWAYS PVT. LTD. vs ASSISTANT COMMISISONER OF INCOME-TAX,
ITA 598/PUN/2015[2011-12]Status: Disposed28/11/2018AY 2011-12
VISHWA INFRAWAYS PVT. LTD. vs COMMISSIONER OF INCOME-TAX (CENTRAL),
ITA 597/PUN/2015[2010-11]Status: Disposed28/11/2018AY 2010-11
VISHWA INFRAWAYS PVT. LTD. vs COMMISSIONER OF INCOME-TAX (CENTRAL),
ITA 596/PUN/2015[2009-10]Status: Disposed28/11/2018AY 2009-10
SMT. RAJESHWARI SURESHPRASAD TIWARI,LATUR vs INCOME TAX OFFICER, LATUR
ITA 330/PUN/2017[2012-13]Status: Disposed28/11/2018AY 2012-13
BHIKSHU MARGAM,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 2826/PUN/2017[2012-13]Status: Disposed28/11/2018AY 2012-13
M/S. KRISHNA STEEL INDUSTRIES,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 511/PUN/2015[2007-08]Status: Disposed28/11/2018AY 2007-08
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. K.S. COLD STORAGE, NANDURBAR
ITA 1580/PUN/2014[2010-11]Status: Disposed28/11/2018AY 2010-11
M/S. K.S. COLD STORAGE,NANDURBAR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1448/PUN/2014[2010-11]Status: Disposed28/11/2018AY 2010-11
PRAMESH H. AURORA,PUNE vs INCOME-TAX OFFICER, WARD - 2(2), PUNE
ITA 155/PUN/2018[2009-10]Status: Disposed26/11/2018AY 2009-10
M/S. METALLURGICAL PRODUCTS (INDIA) PVT.LTD,RAIGAD vs INCOME-TAX OFFICER, WARD - 3, RAIGAD
ITA 146/PUN/2018[2011-12]Status: Disposed26/11/2018AY 2011-12
M/S. METALLURGICAL PRODUCTS (INDIA) PVT.LTD,RAIGAD vs INCOME-TAX OFFICER, WARD - 3, RAIGAD
ITA 145/PUN/2018[2010-11]Status: Disposed26/11/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE vs PUNE MUMBAI REALTY PVT.LTD, PUNE
ITA 2463/PUN/2017[2010-11]Status: Disposed26/11/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX vs ECO CANE ENERGY LTD, KOLHAPUR
ITA 122/PUN/2017[2012-13]Status: Disposed26/11/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX vs ECO CANE ENERGY LTD, KOLHAPUR
ITA 121/PUN/2017[2010-11]Status: Disposed26/11/2018AY 2010-11
SHASHIKANT BIRMAL,PUNE vs INCOME TAX OFFICER,
ITA 2959/PUN/2016[2006-07]Status: Disposed26/11/2018AY 2006-07
DEPUTY COMMISSIONER OF INCOME-TAX vs AESSEAL INDIA PVT. LTD., PUNE
ITA 2236/PUN/2016[2011-12]Status: Disposed26/11/2018AY 2011-12
MANOJ S. GUGALE,AHMEDNAGAR vs INCOME-TAX OFFICER,
ITA 1327/PUN/2016[2011-12]Status: Disposed26/11/2018AY 2011-12
