← All Benches
ITAT Pune Bench
17,218 judgments
HEMRAJ SHANKARLAL MUNDADA,PUNE vs INCOME-TAX OFFICER,
ITA 1066/PUN/2016[2011-12]Status: Disposed26/11/2018AY 2011-12
ACIT, CIR. 2, NASHIK, NASHIK vs ASHOKA BUILDCON LTD., NASHIK
ITA 143/PUN/2010[2003-04]Status: Disposed22/11/2018AY 2003-04
ANJALI PUSHKAR HINGANE,NASHIK vs INCOME-TAX OFFICER, WARD - 1(3), NASHIK
ITA 2837/PUN/2017[2012-13]Status: Disposed20/11/2018AY 2012-13
SPAN HYDROTECH PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 2765/PUN/2017[2010-11]Status: Disposed20/11/2018AY 2010-11
M/S. SPAN HYDROTECH PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 2763/PUN/2017[2009-10]Status: Disposed20/11/2018AY 2009-10
BALAJI MURLIDHAR ARAKAL,SOLAPUR vs INCOME-TAX OFFICER, WARD - 2(3), SOLAPUR
ITA 2662/PUN/2017[2012-13]Status: Disposed20/11/2018AY 2012-13
AYOKI FABRICON PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1608/PUN/2015[2008-09]Status: Disposed20/11/2018AY 2008-09
AYOKI FABRICON PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 11/PUN/2015[2011-12]Status: Disposed20/11/2018AY 2011-12
AYOKI FABRICON PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1723/PUN/2014[2010-11]Status: Disposed20/11/2018AY 2010-11
ACIT, CIR.-3(1), DHULE vs SHRI MANOHAR BHIKCHAND AGRAWAL, DHULE
ITA 665/PUN/2010[1988-89 to 1998-99]Status: Disposed20/11/2018
M/S. EATON POWER QUALITY PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 599/PUN/2014[2009-10]Status: Disposed19/11/2018AY 2009-10
DEKINSONS ASSOCIATES,SANGLI vs PR. COMMISSIONER OF INCOME-TAX : 1, KOLHAPUR
ITA 727/PUN/2016[2012-13]Status: Disposed19/11/2018AY 2012-13
MANOJ SAHADEVRAO JADHAV,PUNE vs INCOME-TAX OFFICER, WARD - 3(1), PUNE
ITA 92/PUN/2018[2011-12]Status: Disposed15/11/2018AY 2011-12
SHRIKANT R. AGARWAL,PUNE vs INCOME-TAX OFFICER, WARD - 8(3), PUNE
ITA 69/PUN/2018[2007-08]Status: Disposed15/11/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, NASHIK vs M/S. P.P. GOGAD, NASHIK
ITA 40/PUN/2018[2010-11]Status: Disposed15/11/2018AY 2010-11
DINESH MOHANLAL NAHAR, (HUF),PUNE vs INCOME-TAX OFFICER, WARD - 6(3), PUNE
ITA 3/PUN/2018[2011-12]Status: Disposed15/11/2018AY 2011-12
M/S. VIKLELE ASSOCIATES,PUNE vs INCOME-TAX OFFICER, WARD - 3(4), PUNE
ITA 214/PUN/2018[2010-11]Status: Disposed15/11/2018AY 2010-11
MUNOT EXHIBITORS & HOTELS PVT.LTD,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 2/PUN/2018[1989-90]Status: Disposed15/11/2018AY 1989-90
NITIN MARUTI HARPALE,PUNE vs INCOME-TAX OFFICER, WARD - 14(4), PUNE
ITA 1203/PUN/2018[2014-15]Status: Disposed15/11/2018AY 2014-15
RATNAKAR LAXMIKANT MANDHALE,SOLAPUR vs INCOME-TAX OFFICER, WARD - 2(2), SOLAPUR
ITA 1061/PUN/2018[2010-11]Status: Disposed15/11/2018AY 2010-11
