← All Benches
ITAT Pune Bench
17,218 judgments
MAHARASHTRA SCOOTERS LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 3059/PUN/2017[2012-13]Status: Disposed15/11/2018AY 2012-13
M/S. SAVALA DAL MILL,SOLAPUR vs INCOME-TAX OFFICER, WARD - 2(5), SOLAPUR
ITA 2190/PUN/2017[2012-13]Status: Disposed15/11/2018AY 2012-13
KARAD LIONS CHARITABLE TRUST,KARAD vs INCOME-TAX OFFICER, WARD - 1, SATARA
ITA 2189/PUN/2017[2005-06]Status: Disposed15/11/2018AY 2005-06
VIPUL LALJI DHARAMSI VIPUL TRADING COMPANY,SOLAPUR vs INCOME-TAX OFFICER, WARD - 2(4), SOLAPUR
ITA 2188/PUN/2017[2010-11]Status: Disposed15/11/2018AY 2010-11
SHRI DANK KAILASH CHANDRAPRAKASH,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 4, AHMEDNAGAR
ITA 1908/PUN/2017[2008-09]Status: Disposed15/11/2018AY 2008-09
INCOME-TAX OFFICER vs MAGIC SOFTWARE ENTERPRISES INDIA PVT. LTD., PUNE
ITA 2448/PUN/2016[2008-09]Status: Disposed15/11/2018AY 2008-09
INCOME-TAX OFFICER vs MAGIC SOFTWARE ENTERPRISES INDIA PVT. LTD., PUNE
ITA 2447/PUN/2016[2007-08]Status: Disposed15/11/2018AY 2007-08
INCOME-TAX OFFICER vs M/S. SAI SIDDHI ATUL ENTERPRISES, PUNE
ITA 2420/PUN/2016[2012-13]Status: Disposed15/11/2018AY 2012-13
NEHA SAMYAK LODHA,NASHIK vs INCOME-TAX OFFICER,
ITA 2389/PUN/2016[2006-07]Status: Disposed15/11/2018AY 2006-07
POPATLAL MOHANLAL CHORDIYA vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1817/PUN/2016[2004-05]Status: Disposed15/11/2018AY 2004-05
UNIVERSAL CONSTRUCTION MACHINERY AND EQUIPMENT LTD.,PUNE vs PR. COMMISSIONER OF INCOME-TAX - 4,
ITA 825/PUN/2015[2011-12]Status: Disposed15/11/2018AY 2011-12
M/S. B.U. BHANDARI NANDGUDE PATIL ASSOCIATES,PUNE vs PR. COMMISSIONER OF INCOME-TAX, CENTRAL, PUNE
ITA 643/PUN/2018[2009-10]Status: Disposed14/11/2018AY 2009-10
M/S. B.U. BHANDARI ENETERPRISES,PUNE vs PR. COMMISSIONER OF INCOME-TAX, CENTRAL, PUNE
ITA 642/PUN/2018[2009-10]Status: Disposed14/11/2018AY 2009-10
M/S. B.U. BHANDARI SCHEMES,PUNE vs PR. COMMISSIONER OF INCOME-TAX, CENTRAL, PUNE
ITA 641/PUN/2018[2013-14]Status: Disposed14/11/2018AY 2013-14
M/S. B.U. BHANDARI SCHEMES,PUNE vs PR. COMMISSIONER OF INCOME-TAX, CENTRAL, PUNE
ITA 640/PUN/2018[2012-13]Status: Disposed14/11/2018AY 2012-13
M/S. B.U. BHANDARI SCHEMES,PUNE vs PR. COMMISSIONER OF INCOME-TAX, CENTRAL, PUNE
ITA 639/PUN/2018[2011-12]Status: Disposed14/11/2018AY 2011-12
M/S. B.U. BHANDARI SCHEMES,PUNE vs PR. COMMISSIONER OF INCOME-TAX, CENTRAL, PUNE
ITA 638/PUN/2018[2010-11]Status: Disposed14/11/2018AY 2010-11
M/S. B.U. BHANDARI SCHEMES,PUNE vs PR. COMMISSIONER OF INCOME-TAX, CENTRAL, PUNE
ITA 637/PUN/2018[2009-10]Status: Disposed14/11/2018AY 2009-10
GULAB L. BODKE,PUNE vs INCOME-TAX OFFICER, WARD - 10(2), PUNE
ITA 2828/PUN/2017[2009-10]Status: Disposed14/11/2018AY 2009-10
RAYAT SEVA KRUSHI UDYOG SAHAKARI SANGH LTD,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(3), KOLHAPUR
ITA 2147/PUN/2017[2014-15]Status: Disposed14/11/2018AY 2014-15