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ITAT Pune Bench

17,218 judgments

RAYAT SEVA KRUSHI UDYOG SAHAKARI SANGH LTD,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(3), KOLHAPUR

ITA 2146/PUN/2017[2013-14]Status: Disposed14/11/2018AY 2013-14

RAYAT SEVA KRUSHI UDYOG SAHAKARI SANGH LTD,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(2), KOLHAPUR

ITA 2145/PUN/2017[2012-13]Status: Disposed14/11/2018AY 2012-13

VANDANA ARUN SARAWGI,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX,

ITA 16/PUN/2017[2011-12]Status: Disposed14/11/2018AY 2011-12

BHARAT FORGE LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX,

ITA 13/PUN/2017[2011-12]Status: Disposed14/11/2018AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. EAST WEST SEEDS LTD., AURANGABAD

ITA 2599/PUN/2016[2009-10]Status: Disposed14/11/2018AY 2009-10

M/S. RADIANT CONSTRUCTIONS,PUNE vs INCOME-TAX OFFICER,

ITA 2405/PUN/2016[2001-02]Status: Disposed14/11/2018AY 2001-02

SHRI MAHALAXMI CO-OP. BANK LTD.,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 2149/PUN/2016[2010-11]Status: Disposed14/11/2018AY 2010-11

CRYSTAL PLYWOOD PVT. LTD.,KOLHAPUR vs INCOME-TAX OFFICER,

ITA 1737/PUN/2016[2006-07]Status: Disposed14/11/2018AY 2006-07

LATE SHRI JAYANT MANEKLAL WAGLE,PUNE vs INCOME-TAX OFFICER,

ITA 1521/PUN/2014[2005-06]Status: Disposed14/11/2018AY 2005-06

AVINASH RAMCHANDRA PHADNIS,PUNE vs INCOME-TAX OFFICER, WARD - 11(2), PUNE

ITA 2105/PUN/2017[2014-15]Status: Disposed13/11/2018AY 2014-15

SUGAR CANE PRODUCERS VIVIDHA KARYAKARI SAH. SOCIETY LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1(4), PANDHARPUR

ITA 3101/PUN/2017[2014-15]Status: Disposed13/11/2018AY 2014-15

SUHAS GORE,PUNE vs INCOME-TAX OFFICER, WARD - 7(4), PUNE

ITA 3076/PUN/2017[2011-12]Status: Disposed13/11/2018AY 2011-12

SHAHU NAGARI SAHAKARI PAT SANSTHA LTD,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(2), KOLHAPUR

ITA 2117/PUN/2017[2013-14]Status: Disposed13/11/2018AY 2013-14

YASHWANTBHAU PATIL GRAMIN BIGERSHETI SAHAKARI PATSANSTHA LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 2, PANDHARPUR

ITA 2107/PUN/2017[2013-14]Status: Disposed13/11/2018AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. POWERCRAFT ELECTRONICS PVT.LTD., KOLHAPUR

ITA 2608/PUN/2016[2010-11]Status: Disposed12/11/2018AY 2010-11

ASARAM SHANKAR PERKAR,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,

ITA 2704/PUN/2016[2012-13]Status: Disposed9/11/2018AY 2012-13

DEPUTY COMMISSIONER OF INCOME-TAX vs BHIMA SAHAKARI SAKHAR KARKHANA LTD., PUNE

ITA 1414/PUN/2016[2006-07]Status: Disposed9/11/2018AY 2006-07

KALU NAMDEO NANDGUDE,PUNE vs INCOME-TAX OFFICER,

ITA 1598/PUN/2015[2011-12]Status: Disposed9/11/2018AY 2011-12

BABULAL MOHANRAJ JAIN,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX - I,

ITA 871/PUN/2014[2007-08]Status: Disposed9/11/2018AY 2007-08

DAULATRAO BAPU PATIL,SATARA vs INCOME-TAX OFFICER, WARD - 4, SATARA

ITA 3065/PUN/2017[2003-04]Status: Disposed8/11/2018AY 2003-04