← All Benches
ITAT Pune Bench
17,218 judgments
DAULATRAO BAPU PATIL,SATARA vs INCOME-TAX OFFICER, WARD - 4, SATARA
ITA 3064/PUN/2017[2002-03]Status: Disposed8/11/2018AY 2002-03
DAULATRAO BAPU PATIL,SATARA vs INCOME-TAX OFFICER, WARD - 4, SATARA
ITA 3063/PUN/2017[2001-02]Status: Disposed8/11/2018AY 2001-02
DAULATRAO BAPU PATIL,SATARA vs INCOME-TAX OFFICER, WARD - 4, SATARA
ITA 3062/PUN/2017[2000-01]Status: Disposed8/11/2018AY 2000-01
DAULATRAO BAPU PATIL,SATARA vs INCOME-TAX OFFICER, WARD - 4, SATARA
ITA 3061/PUN/2017[1999-2000]Status: Disposed8/11/2018AY 1999-2000
ECO CANE SUGAR ENERGY LIMITED,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 2982/PUN/2017[2011-12]Status: Fixed8/11/2018AY 2011-12
VILAS BHAIRU VASKAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(1), KOLHAPUR
ITA 2875/PUN/2017[1996-97]Status: Disposed6/11/2018AY 1996-97
SANJAY BHAIRU VASKAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(1), KOLHAPUR
ITA 2874/PUN/2017[2001-02]Status: Disposed6/11/2018AY 2001-02
SANJAY BHAIRU VASKAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(1), KOLHAPUR
ITA 2869/PUN/2017[2000-01]Status: Disposed6/11/2018AY 2000-01
SANJAY BHAIRU VASKAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(1), KOLHAPUR
ITA 2868/PUN/2017[1999-2000]Status: Disposed6/11/2018AY 1999-2000
SANJAY BHAIRU VASKAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(1), KOLHAPUR
ITA 2867/PUN/2017[1998-99]Status: Disposed6/11/2018AY 1998-99
SANJAY BHAIRU VASKAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(1), KOLHAPUR
ITA 2866/PUN/2017[1997-98]Status: Disposed6/11/2018AY 1997-98
SANJAY BHAIRU VASKAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(1), KOLHAPUR
ITA 2865/PUN/2017[1996-97]Status: Disposed6/11/2018AY 1996-97
M/S. SUYOJIT INFRASTRUCTURE (BOT).,NASHIK vs PRINCIPAL COMMISSIONER OF INCOME-TAX : 2,
ITA 851/PUN/2016[2011-12]Status: Disposed6/11/2018AY 2011-12
M/S. SUYOJIT INFRASTRUCTURE (BOT).,NASHIK vs PRINCIPAL COMMISSIONER OF INCOME-TAX : 2,
ITA 850/PUN/2016[2010-11]Status: Disposed6/11/2018AY 2010-11
M/S. THAKUR SAVADEKAR & CO. PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2304/PUN/2016[2011-12]Status: Disposed6/11/2018AY 2011-12
KEWAL KUMAR JAIN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE
ITA 1385/PUN/2016[2004-05]Status: Disposed6/11/2018AY 2004-05
KEWAL KUMAR JAIN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE
ITA 1384/PUN/2016[2003-04]Status: Disposed6/11/2018AY 2003-04
VILAS BHAIRU VASKAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(1), KOLHAPUR
ITA 2879/PUN/2017[2000-01]Status: Disposed6/11/2018AY 2000-01
VILAS BHAIRU VASKAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(1), KOLHAPUR
ITA 2878/PUN/2017[1999-2000]Status: Disposed6/11/2018AY 1999-2000
VILAS BHAIRU VASKAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(1), KOLHAPUR
ITA 2877/PUN/2017[1998-99]Status: Disposed6/11/2018AY 1998-99
