← All Benches
ITAT Pune Bench
17,218 judgments
VILAS BHAIRU VASKAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(1), KOLHAPUR
ITA 2876/PUN/2017[1997-98]Status: Disposed6/11/2018AY 1997-98
VINOD GOPALKRISHAN NAIR,AURANGABAD vs INCOME-TAX OFFICER, WARD - 2(3), AURANGABAD
ITA 2959/PUN/2017[2008-09]Status: Disposed6/11/2018AY 2008-09
RENU ANIL GOEL,PUNE vs INCOME-TAX OFFICER, WARD - 11, SANGLI
ITA 2906/PUN/2017[2006-07]Status: Disposed6/11/2018AY 2006-07
RENU ANIL GOEL,SANGLI vs INCOME-TAX OFFICER, WARD - 11, SANGLI
ITA 2905/PUN/2017[2004-05]Status: Disposed6/11/2018AY 2004-05
VILAS BHAIRU VASKAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(1), KOLHAPUR
ITA 2880/PUN/2017[2001-02]Status: Disposed6/11/2018AY 2001-02
ZAIN CORPORATION,PUNE vs DEPUTY COMMISSIONER OF INCOME -TAX,
ITA 2555/PUN/2016[1999-2000]Status: Disposed5/11/2018AY 1999-2000
PRAVINCHANDRA P. CHOKSHI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2084/PUN/2016[2004-05]Status: Disposed2/11/2018AY 2004-05
PRAVINCHANDRA P. CHOKSHI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2083/PUN/2016[2003-04]Status: Disposed2/11/2018AY 2003-04
PRAVINCHANDRA P. CHOKSHI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2082/PUN/2016[2002-03]Status: Disposed2/11/2018AY 2002-03
PRAVINCHANDRA P. CHOKSHI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2081/PUN/2016[2002-03]Status: Disposed2/11/2018AY 2002-03
PRAKASH P. CHOKSI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2079/PUN/2016[2003-04]Status: Disposed2/11/2018AY 2003-04
NAVINCHANDRA P. CHOKSI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2078/PUN/2016[1998-99]Status: Disposed2/11/2018AY 1998-99
ASSISTANT COMMISSIONER OF INCOME-TAX, AURANGABAD vs M/S. NATH BIO-GENES (I) PVT. LTD., AURANGABAD
ITA 1505/PUN/2016[2013-14]Status: Disposed2/11/2018AY 2013-14
JAGANNATH TUKARAM MRAGAJALE,AURANGABAD vs COMMISSIONER OF INCOME-TAX,
ITA 693/PUN/2015[2009-10]Status: Disposed2/11/2018AY 2009-10
INCOME-TAX OFFICER vs M/S. NATH BIO-GENERS (I) LTD., AURANGABAD
ITA 642/PUN/2015[2011-12]Status: Disposed2/11/2018AY 2011-12
MOTI UDHARAM PANJABI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1680/PUN/2015[2011-12]Status: Disposed2/11/2018AY 2011-12
M/S. HONEYWELL AUTOMATION INDIA LIMITED,PUNE vs ACIT, CIRCLE-7, PUNE
ITA 359/PUN/2013[2008-09]Status: Disposed2/11/2018AY 2008-09
FRESENIUS KABI INDIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2572/PUN/2016[2011-12]Status: Disposed2/11/2018AY 2011-12
JAYSHREE POLYMERS PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2182/PUN/2016[2008-09]Status: Disposed2/11/2018AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI BALAJI SOCIETY, PUNE
ITA 2178/PUN/2016[2012-13]Status: Disposed2/11/2018AY 2012-13