← All Benches
ITAT Pune Bench
17,218 judgments
M/S. POLYBOND INDIA PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2174/PUN/2016[2012-13]Status: Disposed2/11/2018AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX vs PRIMA PRIVATE LTD., PUNE
ITA 2162/PUN/2016[2008-09]Status: Disposed2/11/2018AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX vs PRIMA PRIVATE LTD., PUNE
ITA 2161/PUN/2016[2007-08]Status: Disposed2/11/2018AY 2007-08
M/S. KPIT TECHNOLOGIES LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME -TAX,
ITA 2614/PUN/2016[2010-11]Status: Disposed2/11/2018AY 2010-11
INCOME-TAX OFFICER vs TATA MOTORS KARAMCHARI SAHAKARI PATPEDHI LTD, PUNE
ITA 2596/PUN/2016[2012-13]Status: Disposed2/11/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME -TAX vs FRESENIUS KABI INDIA PRIVATE LIMITED, PUNE
ITA 2573/PUN/2016[2011-12]Status: Disposed2/11/2018AY 2011-12
LATE SHRI GUL MOHAMED SHAIKH,SATARA vs ACIT C C 1(1), PUNE
ITA 679/PUN/2003[1991-92 TO 2001-02]Status: Disposed31/10/2018
M/S. PATCO PRECISION COMPONENTS PVT. LTD.,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 697/PUN/2016[2011-12]Status: Disposed31/10/2018AY 2011-12
M/S. PATCO PRECISION COMPONENTS PVT. LTD.,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 696/PUN/2016[2010-11]Status: Disposed31/10/2018AY 2010-11
V.J. & SONS,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 480/PUN/2016[2008-09]Status: Disposed31/10/2018AY 2008-09
RITU SUBASH CIPY,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2180/PUN/2016[2009-10]Status: Disposed31/10/2018AY 2009-10
NARESH J. KARDA,NASHIK vs INCOME-TAX OFFICER,
ITA 1525/PUN/2016[2003-04]Status: Disposed31/10/2018AY 2003-04
TELEDIAGNOSYS SERVICES PVT. LTD.,PUNE vs INCOME-TAX OFFICER,
ITA 1081/PUN/2016[2011-12]Status: Disposed31/10/2018AY 2011-12
TELEDIAGNOSYS SERVICES PVT. LTD.,PUNE vs INCOME-TAX OFFICER,
ITA 1080/PUN/2016[2010-11]Status: Disposed31/10/2018AY 2010-11
TELEDIAGNOSYS SERVICES PVT. LTD.,PUNE vs INCOME-TAX OFFICER,
ITA 1079/PUN/2016[2009-10]Status: Disposed31/10/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. SANKLECHA CONSTRUCTIONS, NASHIK
ITA 1214/PUN/2014[2010-11]Status: Disposed31/10/2018AY 2010-11
EATON TECHNOLOGIES PVT. LTD.,PUNE vs ACIT, CIRCLE 1(2), PUNE
ITA 1650/PUN/2013[2008-09]Status: Disposed31/10/2018AY 2008-09
M/S. MHARASHTRA ERECTORS PVT. LTD.,PUNE vs ASSISTANT COMMISISONER OF INCOME-TAX,
ITA 1181/PUN/2015[2008-09]Status: Disposed30/10/2018AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. MHARASHTRA ERECTORS PVT. LTD., PUNE
ITA 1157/PUN/2015[2008-09]Status: Disposed30/10/2018AY 2008-09
M/S. SHRINATH WAREHOUSING CO.,PUNE vs DEPUTY COMMISSIONER OF WEALTH-TAX,
ITA 1387/PUN/2016[2011-12]Status: Disposed30/10/2018AY 2011-12
