← All Benches
ITAT Pune Bench
17,218 judgments
JANATA GRAHAK MADHYAVARTI SAHAKARI SANGH MARYADIT,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1064/PUN/2016[2009-10]Status: Disposed29/10/2018AY 2009-10
FINOLEX CABLES LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 368/PUN/2016[1997-98]Status: Disposed29/10/2018AY 1997-98
MAHALAXMI CO-OP BANK LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2617/PUN/2016[2013-14]Status: Disposed29/10/2018AY 2013-14
MAHALAXMI CO-OP BANK LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2616/PUN/2016[2012-13]Status: Disposed29/10/2018AY 2012-13
SUNITA DEVI BRIJIMOHAN TAPARIA,AHMEDNAGAR vs INCOME-TAX OFFICER,
ITA 2606/PUN/2016[2005-06]Status: Disposed29/10/2018AY 2005-06
CLARION TECHNOLOGIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1362/PUN/2016[2011-12]Status: Disposed29/10/2018AY 2011-12
CLARION TECHNOLOGIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1361/PUN/2016[2010-11]Status: Disposed29/10/2018AY 2010-11
JANATA GRAHAK MADHYAVARTI SAHAKARI SANGH MARYADIT,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1065/PUN/2016[2011-12]Status: Disposed29/10/2018AY 2011-12
CHANDRAPRABHU GRAMIN BIGAR SHETI SAHAKARI PAT SANTHA MARYADIT,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1(4), PANDHARPUR
ITA 2542/PUN/2017[2012-13]Status: Disposed26/10/2018AY 2012-13
SUGAR CANE PRODUCERS VIVIDH KARYAKARI SAH. SOCIETY LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1(4), PANDHARPUR
ITA 2538/PUN/2017[2013-14]Status: Disposed26/10/2018AY 2013-14
SUGAR CANE PRODUCERS VIVIDH KARYAKARI SAH. SOCIETY LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1(4), PANDHARPUR
ITA 2537/PUN/2017[2012-13]Status: Disposed26/10/2018AY 2012-13
CHANDRAPRABHU GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA MARYADIT,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1(4), PANDHARPUR
ITA 2427/PUN/2017[2013-14]Status: Disposed26/10/2018AY 2013-14
SHRI PADMAKAR SOPAN KANDARFALE,LATUR vs INCOME-TAX OFFICER, WARD - 1, LATUR
ITA 2389/PUN/2017[2012-13]Status: Disposed26/10/2018AY 2012-13
PRIDE HOUSING & CONSTRUCTION PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 288/PUN/2016[2009-10]Status: Disposed26/10/2018AY 2009-10
MRS. SUMEDHA SUDAM KAMTHE,PUNE vs INCOME-TAX OFFICER,
ITA 2172/PUN/2016[2009-10]Status: Disposed26/10/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX vs SHRI RANJIT HANMANTRAO MOHITE, PUNE
ITA 1253/PUN/2015[2011-12]Status: Disposed26/10/2018AY 2011-12
M/S. PIMPRI- CHINCHWAD NEW TOWN DEVELOPMENT AUTHORITY,PUNE vs JT.. CIT RG-10 PUNE, PUNE
ITA 614/PUN/2011[2004-05]Status: Disposed26/10/2018AY 2004-05
M/S. PIMPRI- CHINCHWAD NEW TOWN DEVELOPMENT AUTHORITY,PUNE vs JT.. CIT RG-10 PUNE, PUNE
ITA 613/PUN/2011[2003-04]Status: Disposed26/10/2018AY 2003-04
MEDICAL SUPERINTENDENT RURAL HOSPITAL,SINNAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 661/PUN/2018[2015-16 (Q4/24Q)]Status: Disposed25/10/2018
MEDICAL SUPERINTENDENT RURAL HOSPITAL,SINNAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 660/PUN/2018[2015-16 (Q3/24Q)]Status: Disposed25/10/2018
