← All Benches
ITAT Pune Bench
17,218 judgments
MEDICAL SUPERINTENDENT RURAL HOSPITAL,SINNAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 659/PUN/2018[2015-16 (Q2/24Q)]Status: Disposed25/10/2018
MEDICAL SUPERINTENDENT RURAL HOSPITAL,SINNAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 658/PUN/2018[2015-16 (Q1/24Q)]Status: Disposed25/10/2018
MEDICAL SUPERINTENDENT RURAL HOSPITAL,SINNAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 657/PUN/2018[2014-15 (Q4/24Q)]Status: Disposed25/10/2018
MEDICAL SUPERINTENDENT RURAL HOSPITAL,SINNAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 656/PUN/2018[2014-15 (Q3/24Q)]Status: Disposed25/10/2018
MEDICAL SUPERINTENDENT RURAL HOSPITAL,SINNAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 655/PUN/2018[2014-15 (Q2/24Q)]Status: Disposed25/10/2018
MEDICAL SUPERINTENDENT RURAL HOSPITAL,SINNAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 654/PUN/2018[2014-15 (Q1/24Q)]Status: Disposed25/10/2018
MEDICAL SUPERINTENDENT RURAL HOSPITAL,SINNAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 653/PUN/2018[2013-14 (Q4/24Q)]Status: Disposed25/10/2018
MEDICAL SUPERINTENDENT RURAL HOSPITAL,SINNAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 652/PUN/2018[2013-14 (Q3-24Q)]Status: Disposed25/10/2018
MEDICAL SUPERINTENDENT RURAL HOSPITAL,SINNAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 651/PUN/2018[2013-14 (Q2/24Q)]Status: Disposed25/10/2018
JUNAGADE HEALTHCARE PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (T D S), GHAZIABAD
ITA 1028/PUN/2018[2014-15 (Q4/26Q)]Status: Disposed25/10/2018
JUNAGADE HEALTHCARE PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (T D S), GHAZIABAD
ITA 1027/PUN/2018[2014-15 (Q3/26Q)]Status: Disposed25/10/2018
JUNAGADE HEALTHCARE PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (T D S), GHAZIABAD
ITA 1026/PUN/2018[2014-15 (Q2/26Q)]Status: Disposed25/10/2018
JUNAGADE HEALTHCARE PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (T D S), GHAZIABAD
ITA 1025/PUN/2018[2014-15 (Q1/26Q)]Status: Disposed25/10/2018
JUNAGADE HEALTHCARE PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 1024/PUN/2018[2014-15 (Q4-24Q)]Status: Disposed25/10/2018
JUNAGADE HEALTHCARE PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (T D S), GHAZIABAD
ITA 1023/PUN/2018[2014-15 ( Q3/24Q)]Status: Disposed25/10/2018
JUNAGADE HEALTHCARE PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (T D S), GHAZIABAD
ITA 1022/PUN/2018[2014-15 (Q2/24Q)]Status: Disposed25/10/2018
JUNAGADE HEALTHCARE PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (T D S), GHAZIABAD
ITA 1021/PUN/2018[2014-15 (Q1/24Q)]Status: Disposed25/10/2018
JUNAGADE HEALTHCARE PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (T D S), GHAZIABAD
ITA 1020/PUN/2018[2013-14 (Q4/24Q)]Status: Disposed25/10/2018
JUNAGADE HEALTHCARE PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (T D S), GHAZIABAD
ITA 1019/PUN/2018[2013-14 (Q4-26Q)]Status: Disposed25/10/2018
JUNAGADE HEALTHCARE PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (T D S), GHAZIABAD
ITA 1018/PUN/2018[2013-14 (Q3/26Q)]Status: Disposed25/10/2018
