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MEDICAL SUPERINTENDENT RURAL HOSPITAL,,SINNAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC (TDS),, GHAZIABAD | BharatTax
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MEDICAL SUPERINTENDENT RURAL HOSPITAL,,SINNAR vs. DEPUTY COMMISSIONER OF INCOME-TAX, CPC (TDS),, GHAZIABAD
MEDICAL SUPERINTENDENT RURAL HOSPITAL,,SINNAR vs. DEPUTY COMMISSIONER OF INCOME-TAX, CPC (TDS),, GHAZIABAD
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ITA 654/PUN/2018
Status: Disposed
ITAT Pune
25 October 2018
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