← All Benches
ITAT Pune Bench
17,218 judgments
BHARAT M. NAGORI,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 25/PUN/2017[2007-08]Status: Disposed25/10/2018AY 2007-08
M/S. TULSI DEVELOPERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 2492/PUN/2017[2008-09]Status: Disposed25/10/2018AY 2008-09
M/S. TULSI DEVELOPERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 2491/PUN/2017[2007-08]Status: Disposed25/10/2018AY 2007-08
MEGHA PRAKASH CHAUDHARI,NASHIK vs INCOME-TAX OFFICER,
ITA 748/PUN/2016[2012-13]Status: Disposed25/10/2018AY 2012-13
PRAKASH RAMAN CHAUDHARI,NASHIK vs INCOME-TAX OFFICER,
ITA 741/PUN/2016[2012-13]Status: Disposed25/10/2018AY 2012-13
BALDEO MOTILAL JHAWAR,AHMEDNAGAR vs INCOME-TAX OFFICER,
ITA 2563/PUN/2016[2009-10]Status: Disposed25/10/2018AY 2009-10
DY. CIT, CIRCLE-9, PUNE vs MERCEDES BENZ I PVT. LTD. (FORMERLY KNOWN AS DAIMLER CHRYSLER I PVT. LTD), PUNE
ITA 1110/PUN/2013[2005-06]Status: Disposed25/10/2018AY 2005-06
MERCEDES-BENZ INDIA PVT. LTD. (FORMERLY KNOWN AS DAIMLER CHRYSLER INDIA PVT. LTD),PUNE vs ASST. CIT, CIRCLE-8, PUNE
ITA 1083/PUN/2013[2005-06]Status: Disposed25/10/2018AY 2005-06
DEPUTY COMMISSIONER OF INCOME TAX vs NANDU A RAJPUT, PUNE
ITA 8/PUN/2017[2010-11]Status: Disposed24/10/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX vs NANDU A RAJPUT, PUNE
ITA 7/PUN/2017[2009-10]Status: Disposed24/10/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX vs NANDU A RAJPUT, PUNE
ITA 6/PUN/2017[2008-09]Status: Disposed24/10/2018AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX vs NANDU A RAJPUT, PUNE
ITA 4/PUN/2017[2006-07]Status: Disposed24/10/2018AY 2006-07
SANJAY RAMCHANDRA YADAV,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(3), KOLHAPUR
ITA 2479/PUN/2017[2010-11]Status: Disposed24/10/2018AY 2010-11
RAMPRASAD WAMANRAO BORDIKAR,AURANGABAD vs INCOME-TAX OFFICER, WARD - 2(3), AURANGABAD
ITA 2467/PUN/2017[2009-10]Status: Disposed24/10/2018AY 2009-10
BHARAT NAGORI,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1309/PUN/2017[2010-11]Status: Disposed24/10/2018AY 2010-11
INCOME-TAX OFFICER vs M/S. DIRK INDIA PRIVATE LTD., NASHIK
ITA 869/PUN/2016[2010-11]Status: Disposed24/10/2018AY 2010-11
EPRSS PREPAID RECHARGE SERVICES INDIA P. LTD.,PUNE vs INCOME-TAX OFFICER,
ITA 828/PUN/2016[2011-12]Status: Disposed24/10/2018AY 2011-12
KOTHARI RAJENDRA BANSILAL,AHMEDNAGAR vs INCOME-TAX OFFICER,
ITA 2187/PUN/2016[2007-08]Status: Disposed24/10/2018AY 2007-08
DEPUTY COMMISSIONER OF INCOME-TAX vs FRESENIUS KABI INDIA PVT. LTD., PUNE
ITA 2095/PUN/2016[2006-07]Status: Disposed24/10/2018AY 2006-07
EPRSS PREPAID RECHARGE SERVICES INDIA P. LTD.,PUNE vs INCOME-TAX OFFICER,
ITA 1204/PUN/2016[2010-11]Status: Disposed24/10/2018AY 2010-11