← All Benches
ITAT Pune Bench
17,218 judgments
MSC SOFTWARE CORPORATION INDIA P. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 592/PUN/2015[2010-11]Status: Disposed24/10/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. MSC SOFTWARE CORPORATION OF INDIA PVT. LTD., PUNE
ITA 577/PUN/2015[2010-11]Status: Disposed24/10/2018AY 2010-11
MANILAL MALASHIBHAL GADA,PUNE vs ASSISTANT EPUTY COMMISSIONER OF INCOME-TAX,
ITA 192/PUN/2015[2010-11]Status: Disposed24/10/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. SWATI MINERALS, KOLHAPUR
ITA 1024/PUN/2015[2003-04]Status: Disposed24/10/2018AY 2003-04
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. SWATI MINERALS, KOLHAPUR
ITA 1023/PUN/2015[2002-03]Status: Disposed24/10/2018AY 2002-03
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. SWATI MINERALS, KOLHAPUR
ITA 1022/PUN/2015[2001-02]Status: Disposed24/10/2018AY 2001-02
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. SAS RESEARCH & DEVELOPMENT (INDIA) PVT. LTD., PUNE
ITA 1578/PUN/2014[2009-10]Status: Disposed24/10/2018AY 2009-10
SAS RESEARCH AND DEVELOPMENT (INDIA) P. LTD.,PUNE vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 1539/PUN/2014[2009-10]Status: Disposed24/10/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs FINOLEX INDUSTRIES LTD., PUNE
ITA 592/PUN/2016[2007-08]Status: Disposed24/10/2018AY 2007-08
DEPUTY COMMISSIONER OF INCOME-TAX vs MOHANISH ENGINEERING PVT. LTD., JALGAON
ITA 1269/PUN/2016[2011-12]Status: Disposed23/10/2018AY 2011-12
AJAYAN GANGADHARAN,NASHIK vs INCOME-TAX OFFICER, NASHIK
ITA 1994/PUN/2016[2009-10]Status: Disposed22/10/2018AY 2009-10
SANTOSHKUMAR SUDHAKAR KHARE,PUNE vs INCOME TAX OFFICER,
ITA 97/PUN/2017[2012-13]Status: Disposed22/10/2018AY 2012-13
THE NASIK MERCHANTS CO-OP BANK LIMITED, NASHIK,NASHIK vs ITO, WARD-16(2), HYDERABAD, HYDERABAD
ITA 805/HYD/2017[2005-06]Status: Disposed22/10/2018AY 2005-06
NEETA DATTATRAYA TAKLE,NASHIK vs INCOME TAX OFFICER,
ITA 80/PUN/2017[2009-10]Status: Disposed22/10/2018AY 2009-10
DILIP N KOTWANI,PUNE vs INCOME TAX OFFICER, PUNE
ITA 636/PUN/2017[2008-09]Status: Disposed22/10/2018AY 2008-09
L.K. JAIN (HUF),PUNE vs INCOME-TAX OFFICER, WARD - 7(1), PUNE
ITA 1623/PUN/2017[2012-13]Status: Disposed22/10/2018AY 2012-13
PARAG HANUMANT TAMBE,PUNE vs INCOME-TAX OFFICER, WARD - 3(1), PUNE
ITA 1518/PUN/2017[2013-14]Status: Disposed22/10/2018AY 2013-14
AJAYAN GANGADHARAN,NASHIK vs INCOME-TAX OFFICER, NASHIK
ITA 1995/PUN/2016[2010-11]Status: Disposed22/10/2018AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs CHAUDHARY CARS PVT. LTD., JALGAON
ITA 956/PUN/2016[2011-12]Status: Disposed18/10/2018AY 2011-12
M/S. REGENCY SAROJ INFRASTRUCTURE vs INCOME-TAX OFFICER,
ITA 430/PUN/2016[2008-09]Status: Disposed18/10/2018AY 2008-09
