← All Benches
ITAT Pune Bench
17,218 judgments
M/S. REGENCY SAROJ INFRASTRUCTURE vs INCOME-TAX OFFICER,
ITA 429/PUN/2016[2007-08]Status: Disposed18/10/2018AY 2007-08
SHRI SANTNATH SAHAKARI SAKHAR KARKHANA LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2990/PUN/2016[2009-10]Status: Disposed18/10/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. RAJMAL LAKHICHAND & SONS,
ITA 1177/PUN/2016[2011-12]Status: Heard18/10/2018AY 2011-12
NAGNATH HANMANTAPPA JALKOTE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1297/PUN/2015[BP]Status: Disposed18/10/2018
ASSISTANT COMMISSIONER OF INCOME-TAX vs SINHAGAD TECHNICAL EDUCATION SOCIETY, PUNE
ITA 16/PUN/2015[2008-09]Status: Disposed17/10/2018AY 2008-09
EKDANTA LAND PVT. LTD.,RAIGAD vs INCOME-TAX OFFICER,
ITA 1400/PUN/2015[2009-10]Status: Disposed17/10/2018AY 2009-10
MAHANANDA G. PAWAR,PUNE vs INCOME-TAX OFFICER,
ITA 1270/PUN/2016[2004-05]Status: Disposed17/10/2018AY 2004-05
INDO RUSSIAN AVIATION LTD.,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 171/PUN/2015[2006-07]Status: Disposed17/10/2018AY 2006-07
ASSISTANT COMMISSIONER OF INCOME-TAX vs SINHAGAD TECHNICAL EDUCATION SOCIETY, PUNE
ITA 17/PUN/2015[2009-10]Status: Disposed17/10/2018AY 2009-10
SINHGAD TECHNICAL EDUCATION SOCIETY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2077/PUN/2014[2008-09]Status: Disposed17/10/2018AY 2008-09
SINHGAD TECHNICAL EDUCATION SOCIETY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2076/PUN/2014[2008-09]Status: Disposed17/10/2018AY 2008-09
SINHGAD TECHNICAL EDUCATION SOCIETY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2075/PUN/2014[2007-08]Status: Disposed17/10/2018AY 2007-08
HABIBULLAH A. CHOUDHARY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 188/PUN/2014[2007-08]Status: Disposed17/10/2018AY 2007-08
HABIBULLAH A. CHOUDHARY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 187/PUN/2014[2006-07]Status: Disposed17/10/2018AY 2006-07
HABIBULLAH A. CHOUDHARY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 186/PUN/2014[2005-06]Status: Disposed17/10/2018AY 2005-06
RIETER INDIA PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1551/PUN/2014[2008-09]Status: Disposed17/10/2018AY 2008-09
GRUPO ANTOLIN INDIA PVT. LTD., (ERSTWHILE KNOWN AS GRUPO ANTOLIN PUNE PRIVATE LIMITED),PUNE vs DCIT, CIRCLE 1(2), PUNE
ITA 299/PUN/2013[2008-09]Status: Disposed17/10/2018AY 2008-09
ASSISTANT COMMISISONER OF INCOME-TAX vs SHRI SATISH DAMJI CHAUHAN,
ITA 1187/PUN/2015[2011-12]Status: Disposed17/10/2018AY 2011-12
ASSISTANT COMMISISONER OF INCOME-TAX vs SHRI DAMJI HIRJI CHAUHAN,
ITA 1186/PUN/2015[2011-12]Status: Disposed17/10/2018AY 2011-12
ASSISTANT COMMISISONER OF INCOME-TAX vs SHRI DHARAMSI HIRJI CHAUHAN,
ITA 1185/PUN/2015[2011-12]Status: Disposed17/10/2018AY 2011-12