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ITAT Pune Bench

17,218 judgments

HABIBULLAH ABBASALI CHAUDHARY,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 498/PUN/2014[2009-10]Status: Disposed17/10/2018AY 2009-10

SINHGAD TECHNICAL EDUCATION SOCIETY,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 2110/PUN/2014[2009-10]Status: Disposed17/10/2018AY 2009-10

ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs DHARIWAL INDUSTRIES LTD, PUNE

ITA 289/PUN/2017[2013-14]Status: Disposed16/10/2018AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs DHARIWAL INDUSTRIES LTD, PUNE

ITA 288/PUN/2017[2012-13]Status: Disposed16/10/2018AY 2012-13

INCOME-TAX OFFICER, WARD - 5(2), PUNE vs SANDEEP DINKAR POTNIS, PUNE

ITA 2471/PUN/2017[2013-14]Status: Disposed16/10/2018AY 2013-14

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI vs THE UGAR SUGAR WORKS LTD, SANGLI

ITA 2130/PUN/2017[2009-10]Status: Disposed16/10/2018AY 2009-10

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE vs AMIT ENTERPRISES JOINT VENTURE, PUNE

ITA 1530/PUN/2017[2011-2]Status: Disposed16/10/2018

PARAKAR HOSPITAL & RESEARCH INSTITUTE PVT. LTD. vs PRINCIPAL COMMISSIONER OF INCOME-TAX : 2,

ITA 820/PUN/2016[2012-13]Status: Disposed16/10/2018AY 2012-13

NISAR MEHBOOB ALAM KHAN,AURANGABAD vs JOINT COMMISSIONER OF INCOME-TAX,

ITA 2026/PUN/2016[2011-12]Status: Disposed16/10/2018AY 2011-12

RAJU R. THAKWANI,PUNE vs INCOME-TAX OFFICER,

ITA 1986/PUN/2016[2004-05]Status: Disposed16/10/2018AY 2004-05

DEPUTY COMMISSIONER OF INCOME-TAX vs CHETAS CONTROL SYSTEMS PVT. LTD., PUNE

ITA 1302/PUN/2016[2012-13]Status: Disposed16/10/2018AY 2012-13

MAHARASHTRA ENVIRONMENTAL ENGINEERING TRAINING RESEARCH ACADEMY,NASHIK vs COMMISSIONER OF INCOME-TAX - 1,

ITA 2131/PUN/2014[]Status: Disposed16/10/2018

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE CIRCEL -2(1), PUNE vs KANAL SANJAY SHAH, PUNE

ITA 773/PUN/2018[2012-13]Status: Disposed16/10/2018AY 2012-13

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs M/S. SHARDA ERECTORS PVT.LTD, PUNE

ITA 121/PUN/2018[2001-02]Status: Disposed16/10/2018AY 2001-02

ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs BHAGINI NIVEDITA CO-OPERATIVE BANK LIMITED, PUNE

ITA 427/PUN/2017[2013-14]Status: Disposed16/10/2018AY 2013-14

M/S. VARDHAN NUTRITIONS AND CHEMICALS PVT. LTD.,RAIGAD vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 662/PUN/2016[2011-12]Status: Disposed15/10/2018AY 2011-12

DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs EATON FLUID POWER LTD., PUNE

ITA 515/PUN/2016[2011-12]Status: Disposed15/10/2018AY 2011-12

EATON FLUID POWER LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 476/PUN/2016[2011-12]Status: Disposed15/10/2018AY 2011-12

KEVAL KADU DEORE,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1997/PUN/2016[2010-11]Status: Disposed15/10/2018AY 2010-11

INCOME-TAX OFFICER vs SHRI HANUMAN VITTHAL GOWARI, RAIGAD

ITA 1309/PUN/2016[2005-06]Status: Disposed15/10/2018AY 2005-06