← All Benches
ITAT Pune Bench
17,218 judgments
INCOME-TAX OFFICER vs SHRI EKNATH VITTHAL GOWARI, RAIGAD
ITA 1308/PUN/2016[2005-06]Status: Disposed15/10/2018AY 2005-06
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. YOG INDUSTRIES LTD., AURANGABAD
ITA 882/PUN/2015[2008-09]Status: Disposed15/10/2018AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. YOG INDUSTRIES LTD., AURANGABAD
ITA 881/PUN/2015[2007-08]Status: Disposed15/10/2018AY 2007-08
YOG INDUSTRIES LTD.,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 869/PUN/2015[2008-09]Status: Disposed15/10/2018AY 2008-09
YOG INDUSTRIES LTD.,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 868/PUN/2015[2007-08]Status: Disposed15/10/2018AY 2007-08
YOG INDUSTRIES LTD.,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 867/PUN/2015[2006-07]Status: Disposed15/10/2018AY 2006-07
YOG INDUSTRIES LTD.,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 866/PUN/2015[2005-06]Status: Disposed15/10/2018AY 2005-06
EATON FLUID POWER LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 506/PUN/2015[2010-11]Status: Disposed15/10/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs EATON FLUID POWER LTD., PUNE
ITA 493/PUN/2015[2010-11]Status: Disposed15/10/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI DEVENDRA P. SHAH, PUNE
ITA 795/PUN/2016[2009-10]Status: Disposed12/10/2018AY 2009-10
MADHAV BHARGAV CHITALE,RATNAGIRI vs INCOME-TAX OFFICER, WARD - 3, RATNAGIRI
ITA 1069/PUN/2018[2009-10]Status: Disposed12/10/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs SERUM INSTITUTE OF INDIA LTD., PUNE
ITA 934/PUN/2016[2012-13]Status: Disposed12/10/2018AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI DEVENDRA P. SHAH, PUNE
ITA 796/PUN/2016[2010-11]Status: Disposed12/10/2018AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI DEVENDRA P. SHAH, PUNE
ITA 794/PUN/2016[2008-09]Status: Disposed12/10/2018AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI DEVENDRA P. SHAH, PUNE
ITA 793/PUN/2016[2007-08]Status: Disposed12/10/2018AY 2007-08
DEVENDRA P. SHAH,PUNE vs DEPUTY OMMISSIONER OF INCOME-TAX,
ITA 678/PUN/2016[2010-11]Status: Disposed12/10/2018AY 2010-11
DEVENDRA P. SHAH,PUNE vs DEPUTY OMMISSIONER OF INCOME-TAX,
ITA 677/PUN/2016[2009-10]Status: Disposed12/10/2018AY 2009-10
DEVENDRA P. SHAH,PUNE vs DEPUTY OMMISSIONER OF INCOME-TAX,
ITA 676/PUN/2016[2008-09]Status: Disposed12/10/2018AY 2008-09
DEVENDRA P. SHAH,PUNE vs DEPUTY OMMISSIONER OF INCOME-TAX,
ITA 675/PUN/2016[2007-08]Status: Disposed12/10/2018AY 2007-08
DEPUTY COMMISSIONER OF INCOME-TAX vs SERUM INSTITUTE OF INDIA LTD., PUNE
ITA 607/PUN/2016[2011-12]Status: Disposed12/10/2018AY 2011-12
