UNIVERSAL CONSTRUCTION MACHINERY AND EQUIPMENT LTD.,PUNE vs. PR. COMMISSIONER OF INCOME-TAX - 4,

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ITA 825/PUN/2015Status: DisposedITAT Pune15 November 2018AY 2011-122 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The tribunal granted the assessee's prayer to withdraw the appeal. The appeal was accordingly dismissed as having been withdrawn.

What were the facts?

The assessee filed an appeal against an order passed under section 263 of the Income-tax Act. The assessee subsequently filed a letter seeking to withdraw the appeal.

What were the issues?

Whether the assessee can withdraw their appeal before the tribunal. The primary issue was the assessee's request for withdrawal.

Which sections of the Income-tax Act were involved?

Section 263

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, PUNE BENCH “A”, PUNE

For Appellant: Shri Nikhil Pathak
For Respondent: Shri Rajeev Kumar, CIT
Hearing: 15.11.2018Pronounced: 15.11.2018

आदेश / ORDER

PER SUSHMA CHOWLA, JM:

The appeal filed by assessee is against the order of Pr.CIT, Pune-4, Pune, dated 30.03.2015 relating to assessment year 2011-12 passed under section 263 of the Income-tax Act, 1961 (in short ‘the Act’).

ITA No.825/PUN/2015 2 Universal Construction Machinery & Equipments Ltd.

2.

The assessee has filed a letter dated 15.11.2018 seeking permission to withdraw the captioned appeal, for which learned Departmental Representative for the Revenue has not objected. Accordingly, the prayer of assessee is granted. Thus, the appeal of assessee is dismissed as having been ‘withdrawn’.

3.

In the result, appeal of assessee is dismissed.

Order pronounced in open Court on this 15th day of November, 2018.

Sd/- Sd/- (ANIL CHATURVEDI) (SUSHMA CHOWLA) ऱेखा सदस्य / ACCOUNTANT MEMBER न्याययक सदस्य / JUDICIAL MEMBER ऩुणे / Pune; ददनाांक Dated : 15th November, 2018. GCVSR आदेश की प्रयतलऱपप अग्रेपषत/Copy of the Order is forwarded to : 1. अऩीऱाथी / The Appellant; 2. प्रत्यथी / The Respondent; ववभागीय प्रतततनधध, आयकर अऩीऱीय अधधकरण, ऩुणे “ए” / DR 3. ‘A’, ITAT, Pune; 4. गार्ड पाईऱ / Guard file. आदेशािुसार/ BY ORDER, सत्यावऩत प्रतत //True Copy// वररष्ठ तनजी सधिव / Sr. Private Secretary आयकर अऩीऱीय अधधकरण ,ऩुणे / ITAT, Pune

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