← All Benches
ITAT Pune Bench
17,218 judgments
FIROZ NASIR SAUDAGAR,PUNE vs TAX RECOVERY OFFICER - 3, PUNE
ITA 1580/PUN/2017[2013-14]Status: Disposed8/2/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX vs EAGLE AGRO FARMS PVT. LTD, PUNE
ITA 2649/PUN/2016[2006-07]Status: Disposed8/2/2019AY 2006-07
DEPUTY COMMISSIONER OF INCOME TAX vs M/S. EAGLE AGRO FARM INDIA LTD., PUNE
ITA 2639/PUN/2016[2007-08]Status: Disposed8/2/2019AY 2007-08
MURTUZA SHABBIR JAMNAGARWALA,PUNE vs INCOME-TAX OFFICER,
ITA 1144/PUN/2016[2008-09]Status: Disposed8/2/2019AY 2008-09
COOPER CORPORATION PVT. LTD.,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 112/PUN/2015[2009-10]Status: Disposed8/2/2019AY 2009-10
SONRISE TEA PROCESSING COMPANY PVT.LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 26/PUN/2018[1999-2000]Status: Disposed7/2/2019AY 1999-2000
ABDUL REHMAN ABDUL RAUF CHOUDHARY,PUNE vs INCOME-TAX OFFICER, WARD - 9(1), PUNE
ITA 174/PUN/2018[2011-12]Status: Disposed7/2/2019AY 2011-12
ABDUL REHMAN ABDUL RAUF CHOUDHARY,PUNE vs INCOME-TAX OFFICER, WARD - 9(1), PUNE
ITA 173/PUN/2018[2010-11]Status: Disposed7/2/2019AY 2010-11
BHARAT KAILASH ALHAT,PUNE vs INCOME-TAX OFFICER, WARD - 2(3), PUNE
ITA 1705/PUN/2018[2009-10]Status: Disposed7/2/2019AY 2009-10
USHATAI KAILASH ALHAT,PUNE vs INCOME-TAX OFFICER, WARD - 2(3), PUNE
ITA 1704/PUN/2018[2009-10]Status: Disposed7/2/2019AY 2009-10
AMRUT WAMAN ALHAT,PUNE vs INCOME-TAX OFFICER, WARD - 2(3), PUNE
ITA 1703/PUN/2018[2009-10]Status: Disposed7/2/2019AY 2009-10
SARIKA KAILASH ALHAT,PUNE vs INCOME-TAX OFFICER, WARD - 2(3), PUNE
ITA 1702/PUN/2018[2009-10]Status: Disposed7/2/2019AY 2009-10
TAJKHAN AMIRKHAN PATHAN,LATUR vs INCOME-TAX OFFICER, WARD - 2, LATUR
ITA 1700/PUN/2018[2010-11]Status: Disposed7/2/2019AY 2010-11
HAYATKHAN AMIRKHAN PATHAN,LATUR vs INCOME-TAX OFFICER, WARD - 2, LATUR
ITA 1699/PUN/2018[2010-11]Status: Disposed7/2/2019AY 2010-11
GAFARKHAN AMIRKHAN PATHAN,LATUR vs INCOME-TAX OFFICER, WARD - 2, LATUR
ITA 1698/PUN/2018[2010-11]Status: Disposed7/2/2019AY 2010-11
SMT. PRAMILA JAYARAM SHARMA,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 1691/PUN/2018[2013-14]Status: Disposed7/2/2019AY 2013-14
MADHUKAR MURLIDHAR KALE,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 1068/PUN/2018[2013-14]Status: Disposed7/2/2019AY 2013-14
SWAPNIL KISAN KARANDE,AURANGABAD vs INCOME-TAX OFFICER, WARD - 2(3), AURANGABAD
ITA 2631/PUN/2017[2008-09]Status: Disposed7/2/2019AY 2008-09
BIMAL NATUBHAI DESAI,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 161/PUN/2017[2013-14]Status: Disposed7/2/2019AY 2013-14
M/S. RAJMAL LAKHICHAND vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 963/PUN/2016[2011-12]Status: Disposed7/2/2019AY 2011-12
