← All Benches
ITAT Pune Bench
17,218 judgments
ABHAL KACHRULAL ABAD vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 389/PUN/2016[2006-07]Status: Disposed7/2/2019AY 2006-07
M/S. SPACE DEVELOPERS,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2500/PUN/2016[2012-13]Status: Disposed7/2/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. ASSOCIATED DAIRY FAB PVT. LTD., JALGAON
ITA 1914/PUN/2016[2011-12]Status: Disposed7/2/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. RAJMAL LAKHICHAND,
ITA 1178/PUN/2016[2011-12]Status: Disposed7/2/2019AY 2011-12
SHAIKH JAVED SHAIK IBRAHIM,JALNA vs INCOME-TAX OFFICER,
ITA 805/PUN/2015[2008-09]Status: Disposed7/2/2019AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX vs DR. RANJANA RAVINDRA KADAM, PUNE
ITA 91/PUN/2017[2012-13]Status: Disposed1/2/2019AY 2012-13
TATA TECHNOLOGIES LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 723/PUN/2017[2012-13]Status: Disposed1/2/2019AY 2012-13
SMT . SUSHILABAI ISHWARDAS BAMB,PUNE vs INCOME-TAX OFFICER, WARD - 5(1), PUNE
ITA 2752/PUN/2017[2012-13]Status: Disposed1/2/2019AY 2012-13
INCOME-TAX OFFICER vs M/S. SAUBHGYALAXMI DEVELOPERS, PUNE
ITA 2299/PUN/2016[2010-11]Status: Disposed1/2/2019AY 2010-11
KEDAR ARVIND SARASWATE,PUNE vs INCOME-TAX OFFICER,
ITA 1319/PUN/2015[2011-12]Status: Disposed1/2/2019AY 2011-12
NANDKUMAR MAIDHAN AGARWAL,PUNE vs INCOME-TAX OFFICER, WARD - 2(1), PUNE
ITA 88/PUN/2018[2012-13]Status: Disposed31/1/2019AY 2012-13
RAJESH NANDKUMAR AGARWAL,PUNE vs INCOME-TAX OFFICER, WARD - 2(1), PUNE
ITA 87/PUN/2018[2012-13]Status: Disposed31/1/2019AY 2012-13
M/S. WOODBURY ESTATES AND SECURITIES PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -7, PUNE
ITA 723/PUN/2018[2009-10]Status: Disposed31/1/2019AY 2009-10
M/S. TECHNIP ENGINEERING WORKS PVT.LTD,RAIGAD vs INCOME-TAX OFFICER, WARD - 3, PANVEL
ITA 332/PUN/2018[2010-11]Status: Disposed31/1/2019AY 2010-11
SONRISE TEA PROCESSING COMPANY PVT.LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 27/PUN/2018[2000-01]Status: Disposed31/1/2019AY 2000-01
KISHOR SHANKAR GARVE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2940/PUN/2016[2012-13]Status: Disposed30/1/2019AY 2012-13
MAHLE BEHR INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2935/PUN/2016[2004-05]Status: Disposed30/1/2019AY 2004-05
INCOME TAX OFFICER vs LT. COL. G.S. KLAIR, NEW DELHI
ITA 2636/PUN/2016[2008-09]Status: Disposed30/1/2019AY 2008-09
ATUL MEDICAL & REHABILITATION SOCIETY,NASHIK vs COMMISSIONER OF INCOME-TAX : 1,
ITA 244/PUN/2016[]Status: Disposed30/1/2019
ATUL MEDICAL & REHABILITATION SOCIETY,NASHIK vs COMMISSIONER OF INCOME-TAX : 1,
ITA 243/PUN/2016[]Status: Disposed30/1/2019