← All Benches
ITAT Pune Bench
17,218 judgments
ATUL MEDICAL & REHABILITATION SOCIETY,NASHIK vs COMMISSIONER OF INCOME-TAX : 1,
ITA 242/PUN/2016[]Status: Disposed30/1/2019
M/S. BABUBHAI CLOTH STORE,NASHIK vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1727/PUN/2016[2007-08]Status: Disposed30/1/2019AY 2007-08
KIRLOSKAR INDUSTRIES LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1722/PUN/2016[2010-11]Status: Disposed30/1/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs GREAT SOFTWARE LABORATORY PVT. LTD., PUNE
ITA 1546/PUN/2016[2011-12]Status: Disposed30/1/2019AY 2011-12
SHYAM NANDKISHORE MUNDADA,JALNA vs INCOME-TAX OFFICER,
ITA 796/PUN/2015[2010-11]Status: Disposed30/1/2019AY 2010-11
KISAN VASANT PAWAR,PUNE vs INCOME-TAX OFFICER, WARD - 14(4), PUNE
ITA 856/PUN/2018[2014-15]Status: Disposed25/1/2019AY 2014-15
M/S. JUICE WORLD SNACKS BAR,PUNE vs INCOME-TAX OFFICER, WARD - 7(1), PUN
ITA 823/PUN/2018[2014-15]Status: Disposed25/1/2019AY 2014-15
M/S. ROCKET ENGINEERING CORPORATION,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2(2), KOLHAPUR
ITA 632/PUN/2018[2014-15]Status: Disposed25/1/2019AY 2014-15
M/S. ROCKET ENGINEERING CORPORATION,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2(2), KOLHAPUR
ITA 631/PUN/2018[2013-14]Status: Disposed25/1/2019AY 2013-14
RAMRAO TUKARAM PATIL,NASHIK vs INCOME-TAX OFFICER, WARD - 2(2), NASHIK
ITA 576/PUN/2018[2010-11]Status: Disposed25/1/2019AY 2010-11
RAMRAO TUKARAM PATIL,NASHIK vs INCOME-TAX OFFICER, WARD - 2(2), NASHIK
ITA 575/PUN/2018[2009-10]Status: Disposed25/1/2019AY 2009-10
DHAIRYASHEEL PRALHAD PAWAR,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CENTRAL CIRCLE), KOLHAPUR
ITA 1307/PUN/2018[2011-12]Status: Disposed25/1/2019AY 2011-12
DHAIRYASHEEL PRALHAD PAWAR,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CENTRAL CIRCLE), KOLHAPUR
ITA 1306/PUN/2018[2009-10]Status: Disposed25/1/2019AY 2009-10
SOLAPUR DISTT. CO-OP MILK PRODUCERS PROCESS UNION LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SOLAPUR
ITA 1234/PUN/2018[2014-15]Status: Disposed25/1/2019AY 2014-15
SIRAJ AHMED SHAMSHUDDIN DALVI,PANVEL vs INCOME-TAX OFFICER, WARD - 1, PANVEL
ITA 1071/PUN/2018[2011-12]Status: Disposed25/1/2019AY 2011-12
SIRAJ AHMED SHAMSHUDDIN DALVI,PANVEL vs INCOME-TAX OFFICER, WARD - 1, PANVEL
ITA 1070/PUN/2018[2010-11]Status: Disposed25/1/2019AY 2010-11
REITER INDIA PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 755/PUN/2017[2009-10]Status: Disposed25/1/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs BHIVA SHANKAR RANE, PUNE
ITA 519/PUN/2017[2009-10]Status: Disposed25/1/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs BHIVA SHANKAR RANE, PUNE
ITA 518/PUN/2017[2008-09]Status: Disposed25/1/2019AY 2008-09
AMITA AVINASH PHADNIS,PUNE vs INCOME-TAX OFFICER, WARD - 11(5), PUNE
ITA 2964/PUN/2017[2014-15]Status: Disposed25/1/2019AY 2014-15
