← All Benches
ITAT Pune Bench
17,218 judgments
M/S. SHIVRATNA MOTORS,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, SOLAPUR
ITA 1313/PUN/2017[2012-13]Status: Disposed25/1/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. IGNIFY SOFTWARE PVT. LTD., PUNE
ITA 512/PUN/2016[2011-12]Status: Disposed25/1/2019AY 2011-12
SUMITRA GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA MARYADIT,SOLAPUR vs INCOME-TAX OFFICER,
ITA 2476/PUN/2016[2008-09]Status: Disposed25/1/2019AY 2008-09
INCOME-TAX OFFICER vs M/S. METAL UNITED ALLOYS FUSION PRODUCTS LTD., NASHIK
ITA 2287/PUN/2016[2011-12]Status: Disposed25/1/2019AY 2011-12
INCOME-TAX OFFICER vs M/S. METAL UNITED ALLOYS FUSION PRODUCTS LTD., NASHIK
ITA 2285/PUN/2016[2009-10]Status: Disposed25/1/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs MAHARSHI KARVE STREE SHIKSHAN SANSTHA,
ITA 2179/PUN/2016[2011-12]Status: Disposed25/1/2019AY 2011-12
MAHARSHI KARVE STREE SHIKSHAN SAMSTHA vs INCOME-TAX OFFICER,
ITA 1851/PUN/2016[2011-12]Status: Disposed25/1/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs ATLAS COPCO (INDIA) LTD., PUNE
ITA 588/PUN/2015[1997-98]Status: Disposed25/1/2019AY 1997-98
ATLAS COPCO (INDIA) LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 555/PUN/2015[1997-98]Status: Disposed25/1/2019AY 1997-98
RIETER INDIA PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 468/PUN/2015[2010-11]Status: Disposed25/1/2019AY 2010-11
DINAR UMESHKUMAR MORE,NASHIK vs INCOME-TAX OFFICER,
ITA 1503/PUN/2015[2011-12]Status: Disposed25/1/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs PERSISTENT SYSTEMS PVT. LTD., PUNE
ITA 1458/PUN/2015[2009-10]Status: Disposed25/1/2019AY 2009-10
SANDVIK ASIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 339/PUN/2017[2009-10]Status: Disposed24/1/2019AY 2009-10
THE NASHIK ROAD DEOLALI VYAPARI SAHAKARI BANK LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 160/PUN/2017[2013-14]Status: Disposed24/1/2019AY 2013-14
VENKAT MANIKRAO SHINDE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2343/PUN/2016[2008-09]Status: Disposed24/1/2019AY 2008-09
M/S. NATIONAL TEMPO HOUSE vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 1215/PUN/2016[BP: 1987-88 to 1997-98]Status: Disposed24/1/2019
SOFTCON SYSTEMS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 213/PUN/2015[2010-11]Status: Disposed24/1/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX vs M/S. VIDYA SAHAKARI BANK LTD, PUNE
ITA 182/PUN/2017[2013-14]Status: Disposed23/1/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX vs PRASANNA PURPLE MOBILITY SOLUTIONS PVT.LTD, PUNE
ITA 158/PUN/2017[2012-13]Status: Disposed23/1/2019AY 2012-13
INCOME TAX OFFICER vs SWA ASHOKRAO BANKAR NAGARI SAHAKARI PATSANSTHA MARYADIT, NASHIK
ITA 155/PUN/2017[2013-14]Status: Disposed23/1/2019AY 2013-14
