← All Benches
ITAT Pune Bench
17,218 judgments
SMT. USHA PANDURANG KULKARNI,AURANGABAD vs PRINCIPAL COMMISSIONER OF INCOME-TAX : 2,
ITA 530/PUN/2016[2011-12]Status: Disposed23/1/2019AY 2011-12
JOHN DEERE EQIPMENT P. LTD.,PUNE vs DEPUTY DIRECTOR OF INCOME-TAX,
ITA 908/PUN/2015[2008-09]Status: Disposed23/1/2019AY 2008-09
JOHN DEERE EQIPMENT P. LTD.,PUNE vs DEPUTY DIRECTOR OF INCOME-TAX,
ITA 907/PUN/2015[2008-09]Status: Disposed23/1/2019AY 2008-09
JOHN DEERE INDIA PVT. LTD.,PUNE vs DEPUTY DIRECTOR OF INCOME-TAX,
ITA 906/PUN/2015[2008-09]Status: Disposed23/1/2019AY 2008-09
JOHN DEERE INDIA PVT. LTD.,PUNE vs DEPUTY DIRECTOR OF INCOME-TAX,
ITA 905/PUN/2015[2007-08]Status: Disposed23/1/2019AY 2007-08
YUSUF ISMAIL SHAIKH,PUNE vs INCOME-TAX OFFICER, WARD - 1(3), PUNE
ITA 1282/PUN/2018[2011-12]Status: Disposed22/1/2019AY 2011-12
YUSUF ISMAIL SHAIKH,PUNE vs INCOME-TAX OFFICER, WARD - 1(3), PUNE
ITA 1281/PUN/2018[2009-10]Status: Disposed22/1/2019AY 2009-10
RAVINDRA GOPIKISHAN AGRAWAL,LATUR vs INCOME TAX OFFICER, LATUR
ITA 504/PUN/2017[2010-11]Status: Disposed22/1/2019AY 2010-11
SHETH & SURA ENGINEERS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 382/PUN/2017[2012-13]Status: Disposed22/1/2019AY 2012-13
M/S. SHREE MEDICAL FOUNDATION,PUNE vs INCOME-TAX OFFICER, EXEMPTION WARD - (1), PUNE
ITA 2394/PUN/2017[2008-09]Status: Disposed22/1/2019AY 2008-09
SHREE MEDICAL FOUNDATION,PUNE vs INCOME TAX OFFICER,
ITA 2756/PUN/2016[2007-08]Status: Disposed22/1/2019AY 2007-08
M/S. SHREE MEDICAL FOUNDATION,PUNE vs INCOME-TAX OFFICER,
ITA 1388/PUN/2016[2011-12]Status: Disposed22/1/2019AY 2011-12
BHIMA DADA KHARATE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, NASHIK
ITA 1598/PUN/2017[2011-12]Status: Disposed21/1/2019AY 2011-12
BALU VITTHAL KHARATE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 1596/PUN/2017[2011-12]Status: Disposed21/1/2019AY 2011-12
INCOME TAX OFFICER vs M/S. NAGPAL LANDMARKS, PUNE
ITA 103/PUN/2017[2010-11]Status: Disposed21/1/2019AY 2010-11
YASHWANT RAMAN CHOUDHARY,NASHIK vs INCOME TAX OFFICER,
ITA 2859/PUN/2016[2006-07]Status: Disposed21/1/2019AY 2006-07
DEPUTY COMMISSIONER OF INCOME-TAX vs KENERSYS INDIA PVT. LTD., PUNE
ITA 2200/PUN/2016[2010-11]Status: Heard21/1/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs MAGNA INTERNATIONAL INC., PUNE
ITA 2098/PUN/2016[2013-14]Status: Disposed21/1/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX vs FRESENIUS KABI INDIA PVT. LTD., PUNE
ITA 2096/PUN/2016[2006-07]Status: Disposed21/1/2019AY 2006-07
POONA BOTTLING COMPNAY PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE
ITA 1484/PUN/2016[2007-08]Status: Disposed21/1/2019AY 2007-08