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ITAT Pune Bench

17,218 judgments

BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1653/PUN/2015[2006-07]Status: Disposed21/1/2019AY 2006-07

SHIAVI SAKHARAM MATE,NASHIK vs INCOME-TAX OFFICER,

ITA 1552/PUN/2015[2011-12]Status: Disposed21/1/2019AY 2011-12

YASHWANTBHAU PATIL GRAMIN BIGARSHETI SAHAKARI PATSANSTHA LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 2, PANDHARPUR

ITA 689/PUN/2018[2014-15]Status: Disposed17/1/2019AY 2014-15

SAMEER VITHALRAO GHANWAT,PUNE vs INCOME-TAX OFFICER, WARD - 12(1), PUNE

ITA 645/PUN/2018[2013-14]Status: Disposed17/1/2019AY 2013-14

KURUVILLA ALEXANDER,PUNE vs INCOME-TAX OFFICER, WARD - 8(1), PUNE

ITA 644/PUN/2018[2011-12]Status: Disposed17/1/2019AY 2011-12

OMSAIRAM STEEL & ALLOYS PVT.LTD,JALNA vs PR. COMMISSIONER OF INCOME-TAX-1, AURANGABAD

ITA 279/PUN/2018[2013-14]Status: Disposed17/1/2019AY 2013-14

BADAL SANJAY SETHI,PUNE vs INCOME-TAX OFFICER, WARD - 7(3), PUNE

ITA 1277/PUN/2018[2013-14]Status: Disposed17/1/2019AY 2013-14

CUMMINS TURBO TECHNOLOGIES LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE

ITA 388/PUN/2017[2012-13]Status: Disposed17/1/2019AY 2012-13

SMT. ANITA KAILASH KHARPUDE,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 1, AHMEDNAGAR

ITA 2407/PUN/2017[2008-09]Status: Disposed17/1/2019AY 2008-09

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs M/S. DYNOMERK CONTROLS, PUNE

ITA 904/PUN/2018[2013-14]Status: Disposed16/1/2019AY 2013-14

YASHWANT RANGNATH KULKARNI,PUNE vs INCOME-TAX OFFICER, WARD - 7(2), PUNE

ITA 1128/PUN/2018[2010-11]Status: Disposed16/1/2019AY 2010-11

SMT. SNEHAL MANGESH PATIL,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA

ITA 459/PUN/2018[2003-04]Status: Disposed15/1/2019AY 2003-04

NEHA BHARAT MEHTA,NAVI MUMBAI vs INCOME-TAX OFFICER, WARD - 2(3), PUNE

ITA 1130/PUN/2018[2009-10]Status: Disposed15/1/2019AY 2009-10

M/S. NANDAN ASSOCIATES,PUNE vs INCOME-TAX OFFICER, WARD - 3(1), PUNE

ITA 1106/PUN/2018[2011-12]Status: Disposed15/1/2019AY 2011-12

MAHADEV SUBHASH BHATT,NAVI MUMBAI vs INCOME-TAX OFFICER, WARD - 1, PANVEL

ITA 1104/PUN/2018[2009-10]Status: Disposed15/1/2019AY 2009-10

SHIRISH DAGDULAL SODANI,JALNA vs INCOME-TAX OFFICER, WARD - 1(3), JALNA

ITA 1056/PUN/2018[2010-11]Status: Disposed15/1/2019AY 2010-11

SHIRISH DAGDULAL SODANI,JALNA vs INCOME-TAX OFFICER, WARD - 1(3), JALNA

ITA 1055/PUN/2018[2009-10]Status: Disposed15/1/2019AY 2009-10

AUTOLINE INDUSTRIES LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 2306/PUN/2016[2010-11]Status: Heard15/1/2019AY 2010-11

MRS. SUNANDA POPAT SUKE,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,

ITA 1083/PUN/2016[2011-12]Status: Disposed15/1/2019AY 2011-12

SAGAR POPAT SUKE,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,

ITA 1082/PUN/2016[2011-12]Status: Disposed15/1/2019AY 2011-12