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ITAT Pune Bench
17,218 judgments
SHRI.DHAWAL SINGH MOHITE PATIL SAHAKARI DUDH UTPADAK SANSTHA LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, SOLAPUR
ITA 1535/PUN/2018[2014-15]Status: Disposed8/2/2019AY 2014-15
SHRIDATTA DUDH UTPADAK SANSTHA LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, SOLAPUR
ITA 1534/PUN/2018[2014-15]Status: Disposed8/2/2019AY 2014-15
SHRIRAM SAHAKAI DUDH UTPADAK SANSTHA LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, PANDHARPUR
ITA 1533/PUN/2018[2014-15]Status: Disposed8/2/2019AY 2014-15
SHIRRAM DUDH VYAVASAYIK SAHAKARI SANSTHA LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, SOLAPUR
ITA 1532/PUN/2018[2014-15]Status: Disposed8/2/2019AY 2014-15
SHETKARI SAHAKARI DUDH UTPADAK SANSTHA LIMITED,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, PANDHARPUR
ITA 1530/PUN/2018[2014-15]Status: Disposed8/2/2019AY 2014-15
RAJE DUDH UTPADAK SAHAKARI SANSTHA LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, PANDHARPUR
ITA 1529/PUN/2018[2014-15]Status: Disposed8/2/2019AY 2014-15
HANUMAN SAHAKARI DUDH UTPADAK SANSTHA LIMITED,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, SOLAPUR
ITA 1528/PUN/2018[2014-15]Status: Disposed8/2/2019AY 2014-15
BHAGWANDADA SAHAKARI DUDH UTPADAK SANSTHA LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, SOLAPUR
ITA 1523/PUN/2018[2014-15]Status: Disposed8/2/2019AY 2014-15
SAVALESHWAR DUDH UTPADAK SAHAKARI SANSTHA LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, SOLAPUR
ITA 1521/PUN/2018[2014-15]Status: Disposed8/2/2019AY 2014-15
NAZARE VIKAS KARYAKARI SEVA SHAKARI SOCIETY LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, SOLAPUR
ITA 1518/PUN/2018[2014-15]Status: Disposed8/2/2019AY 2014-15
SHREELAXMI MAHILA NAGARI SAHAKARI PATSANSTHA LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, PANDHARPUR
ITA 1236/PUN/2018[2014-15]Status: Disposed8/2/2019AY 2014-15
HEMANT ARUN BADHE,PUNE vs INCOME-TAX OFFICER, WARD - 3(1), PUNE
ITA 1204/PUN/2018[2014-15]Status: Disposed8/2/2019AY 2014-15
M/S. VEEPEE PLASTICS PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 13(5), PUNE
ITA 1200/PUN/2018[2013-14]Status: Disposed8/2/2019AY 2013-14
M/S. SUYASH ENTERPRISES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 1199/PUN/2018[2009-10]Status: Disposed8/2/2019AY 2009-10
HEM KIRAN DIESELS,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -KOLHAPUR, KOLHAPUR
ITA 1088/PUN/2018[2011-12]Status: Disposed8/2/2019AY 2011-12
SAMPAT SADASHIV BORATE,PUNE vs INCOME-TAX OFFICER, WARD - 8(5), PUNE
ITA 1005/PUN/2018[2009-10]Status: Disposed8/2/2019AY 2009-10
DILIP SADASHIV BORATE,PUNE vs INCOME-TAX OFFICER, WARD - 8(5), PUNE
ITA 1004/PUN/2018[2009-10]Status: Disposed8/2/2019AY 2009-10
HEMANT TULSIDAS PATEL,AURANGABAD vs INCOME TAX OFFICER, AURANGABAD
ITA 496/PUN/2017[2010-11]Status: Disposed8/2/2019AY 2010-11
INCOME-TAX OFFICER, WARD – 3, SATARA vs M/S. SHRI BHAIRAVNATH MULTISTATE COOPERATIVE CREDIT SOCIETY LIMITED, SATARA
ITA 2996/PUN/2017[2013-14]Status: Disposed8/2/2019AY 2013-14
MASTER HANDLERS PRIVATE LIMITED,PUNE vs INCOME-TAX OFFICER, WARD - 14(4), PUNE
ITA 2368/PUN/2017[2012-13]Status: Disposed8/2/2019AY 2012-13