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SAVALESHWAR DUDH UTPADAK SAHAKARI SANSTHA LTD,,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1,, SOLAPUR | BharatTax
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SAVALESHWAR DUDH UTPADAK SAHAKARI SANSTHA LTD,,SOLAPUR vs. INCOME-TAX OFFICER, WARD - 1,, SOLAPUR
SAVALESHWAR DUDH UTPADAK SAHAKARI SANSTHA LTD,,SOLAPUR vs. INCOME-TAX OFFICER, WARD - 1,, SOLAPUR
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ITA 1521/PUN/2018
Status: Disposed
ITAT Pune
08 February 2019
AY 2014-15
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