← All Benches
ITAT Pune Bench
17,218 judgments
INCOME-TAX OFFICER, WARD - 1, JALNA vs PANKAJ OMPRAKASH ZANZARI, JALNA
ITA 1739/PUN/2018[2010-11]Status: Disposed11/2/2019AY 2010-11
INCOME-TAX OFFICER, WARD - 1, NANDED vs SHRI. NANDKISHORE K. DILERAO, NANDED
ITA 1734/PUN/2018[2010-11]Status: Disposed11/2/2019AY 2010-11
M/S. L. M. BHANDARI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 1728/PUN/2018[2014-15]Status: Disposed11/2/2019AY 2014-15
CERMEX INDIA PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 8(3), PUNE
ITA 1727/PUN/2018[2015-16]Status: Disposed11/2/2019AY 2015-16
SUVARNA KAILASH ALHAT,PUNE vs INCOME-TAX OFFICER, WARD - 2(3), PUNE
ITA 1707/PUN/2018[2009-10]Status: Disposed11/2/2019AY 2009-10
VENUGOPAL FOODS PVT.LTD,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 1706/PUN/2018[2007-08]Status: Disposed11/2/2019AY 2007-08
M/S. A B KNOWLEDGE SYSTEMS,PUNE vs INCOME-TAX OFFICER,
ITA 894/PUN/2016[2012-13]Status: Disposed11/2/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. UBITSOFT ENTERTAINMENT INDIA PVT. LTD., PUNE
ITA 664/PUN/2016[2011-12]Status: Disposed11/2/2019AY 2011-12
UBISOFT ENTERTAINMENT INDIA PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 526/PUN/2016[2011-12]Status: Disposed11/2/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs PRIDE PURPLE DEVELOPERS, PUNE
ITA 427/PUN/2016[2008-09]Status: Disposed11/2/2019AY 2008-09
PRIDE PURPLE DEVELOPERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 339/PUN/2016[2008-09]Status: Disposed11/2/2019AY 2008-09
INCOME TAX OFFICER vs YASH PROMOTERS & BUILDERS, PUNE
ITA 2895/PUN/2016[2011-12]Status: Disposed11/2/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX vs MAHARASHTRA STATE WAREHOUSING CORPORATION, PUNE
ITA 2864/PUN/2016[2012-13]Status: Disposed11/2/2019AY 2012-13
M/S. NAMRATA CONSTRUCTION CO.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2674/PUN/2016[2013-14]Status: Disposed11/2/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX vs M/S. MAHAKALESHWAR TOLLWAYS PVT LTD.,
ITA 2641/PUN/2016[2011-12]Status: Disposed11/2/2019AY 2011-12
PRASHANT MAHADEV MAHANGARE, L/H OF MHADEV KONDIBA MAHAGARE,SATARA vs INCOME-TAX OFFICER, WARD - 4, SATARA
ITA 724/PUN/2018[2007-08]Status: Disposed8/2/2019AY 2007-08
BUTTEPATIL PROPERTIES,PUNE vs INCOME-TAX OFFICER, WARD - 3(1), PUNE
ITA 682/PUN/2018[2014-15]Status: Disposed8/2/2019AY 2014-15
M/S. SHAH BROTHERS,PUNE vs INCOME-TAX OFFICER, WARD - 6(1), PUNE
ITA 329/PUN/2018[2010-11]Status: Disposed8/2/2019AY 2010-11
M/S. SHAH BROTHERS,PUNE vs INCOME-TAX OFFICER, WARD - 6(1), PUNE
ITA 328/PUN/2018[2009-10]Status: Disposed8/2/2019AY 2009-10
SMT. RASHMI SHRIKANT BHURUK,PUNE vs INCOME-TAX OFFICER, WARD - 8(1), PUNE
ITA 283/PUN/2018[2008-09]Status: Disposed8/2/2019AY 2008-09