← All Benches
ITAT Pune Bench
17,218 judgments
SURESHDADA JAIN NAGARI SAHAKARI PATSANSTHA MARYADIT,JALGAON vs PRINCIPAL COMMISSIONER OF INCOME-TAX : 2,
ITA 713/PUN/2016[2011-12]Status: Disposed9/4/2019AY 2011-12
SMT. ASHA SUSHIL AGARWAL,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX : 5,
ITA 1149/PUN/2016[2011-12]Status: Disposed9/4/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs EMPTORIS TECHNOLOGIES INDIA PVT. LTD., PUNE
ITA 1346/PUN/2015[2010-11]Status: Disposed9/4/2019AY 2010-11
EMPTORIS TECHNOLOGIES INDIA PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1301/PUN/2015[2010-11]Status: Disposed9/4/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. ALKOPLUS PRODUCER PVT. LTD, LATUR
ITA 23/PUN/2017[2012-13]Status: Disposed4/4/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX vs CHAUDHARY CARS PVT. LTD., JALGAON
ITA 957/PUN/2016[2012-13]Status: Disposed4/4/2019AY 2012-13
INCOME TAX OFFICER (EXEMPTIONS) vs S. M. BATHA EDUCATION TRUST, SATARA
ITA 2908/PUN/2016[2012-13]Status: Disposed4/4/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. SAMARTHSHREE PROMOTERS & DEVELOPERS, PUNE
ITA 2900/PUN/2016[2010-11]Status: Disposed4/4/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX vs M/S. SAMARTHSHREE PROMOTERS & DEVELOPERS, PUNE
ITA 2899/PUN/2016[2008-09]Status: Disposed4/4/2019AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX vs M/S. SAMARTHSHREE PROMOTERS & DEVELOPERS, PUNE
ITA 2898/PUN/2016[2007-08]Status: Disposed4/4/2019AY 2007-08
INCOME-TAX OFFICER vs M/S. RAJAMUKHA STEEL AND ALLOYS LTD., JALNA
ITA 1341/PUN/2016[2011-12]Status: Disposed4/4/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. ALKOPLUS PRODUCERS PRIVATE LTD., LATUR
ITA 1222/PUN/2016[2011-12]Status: Disposed4/4/2019AY 2011-12
M/S. ALKOPLUS PRODUCERS PVT. LTD.,LATUR vs DEPUTY COMMISSIONER OF INCOME-TAX, LATUR
ITA 1129/PUN/2016[2011-12]Status: Disposed4/4/2019AY 2011-12
RAGBIRSINGH MALIKSINGH RAJPAL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1100/PUN/2016[2007-08]Status: Heard4/4/2019AY 2007-08
DILIP BALCHAND RAISONI,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1153/PUN/2017[2008-09]Status: Disposed29/3/2019AY 2008-09
YOGITA BADGUJAR,THANE vs INCOME-TAX OFFICER,
ITA 1720/PUN/2014[2005-06]Status: Disposed29/3/2019AY 2005-06
YOGITA BADGUJAR,THANE vs INCOME-TAX OFFICER,
ITA 1719/PUN/2014[2005-06]Status: Disposed29/3/2019AY 2005-06
MAHATMA PHULE ANUSUCHIT JATI JAMATI SHETKARI SAHAKARI SOOT GIRNINIYAMIT,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SOLAPUR
ITA 521/PUN/2018[2014-15]Status: Disposed28/3/2019AY 2014-15
DATTATRAYA PANDURANG JAWALKAR,PUNE vs INCOME-TAX OFFICER, WARD - 14(4), PUNE
ITA 275/PUN/2018[2014-15]Status: Disposed28/3/2019AY 2014-15
PRAVIN TILOKCHAND OSWAL (HUF),SOLAPUR vs INCOME-TAX OFFICER, WARD - 1(2), SOLAPUR
ITA 1917/PUN/2018[2007-08]Status: Disposed28/3/2019AY 2007-08
