← All Benches
ITAT Pune Bench
17,218 judgments
RAJENDRA B. RAISONI,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 737/PUN/2015[2007-08]Status: Disposed18/4/2019AY 2007-08
ACIT CIR -I KOLHAPUR, KOLHAPUR vs SHIRPUR SHETKARI SSK LTD, DHULE
ITA 595/PUN/2012[1996-97]Status: Disposed12/4/2019AY 1996-97
ACIT, SANGLI vs VASANTDADA SHETKARI SSK LTD, SANGLI
ITA 2351/PUN/2012[2009-10]Status: Disposed12/4/2019AY 2009-10
DCIT, ICHALKARANJI CIRCLE, ICHALKARANJI vs SHRI DATTA SHETKARI SAHAKARI SAKHAR KARKHANA LTD., KOLHAPUR
ITA 2162/PUN/2012[2009-10]Status: Disposed12/4/2019AY 2009-10
DCIT, CIRCLE-2, SANGLI vs VASANTDADA SHETKARI SAH. SAKHAR KARKHANA LTD., SANGLI
ITA 2130/PUN/2012[2008-09]Status: Disposed12/4/2019AY 2008-09
DCIT, CIRCLE-2, SANGLI vs VASANTDADA SHETKARI SAH. SAKHAR KARKHANA LTD., SANGLI
ITA 2129/PUN/2012[2007-08]Status: Disposed12/4/2019AY 2007-08
DCIT, CIRCLE-2, SANGLI vs SONHIRA SAH. SAKHAR KARKHANA LTD., SANGLI
ITA 2128/PUN/2012[2009-10]Status: Disposed12/4/2019AY 2009-10
DCIT, CIRCLE-2, SANGLI vs SONHIRA SAH. SAKHAR KARKHANA LTD., SANGLI
ITA 2127/PUN/2012[2008-09]Status: Disposed12/4/2019AY 2008-09
DCIT, CIRCLE-2, SANGLI vs SONHIRA SAH. SAKHAR KARKHANA LTD., SANGLI
ITA 2126/PUN/2012[2007-08]Status: Disposed12/4/2019AY 2007-08
SHREE SHANKAR SSK LTD,SOLAPUR vs ACIT, CIRCLE 1, SOLAPUR
ITA 1029/PUN/2012[2008-09]Status: Disposed12/4/2019AY 2008-09
SHREE SHANKAR SSK LTD,SOLAPUR vs ACIT, CIRCLE 1, SOLAPUR
ITA 1028/PUN/2012[2007-08]Status: Disposed12/4/2019AY 2007-08
SAGAR SAHAKARI SAKHAR KARKHANA LTD.,JALNA vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 661/PUN/2016[2011-12]Status: Disposed11/4/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, NANDED vs SHIVSHAKTI SHETKARI SSK LTD., OSMANABAD
ITA 492/PUN/2014[2009-10]Status: Disposed11/4/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, NANDED vs SHIVSHAKTI SHETKARI SSK LTD., OSMANABAD
ITA 491/PUN/2014[2007-08]Status: Disposed11/4/2019AY 2007-08
DEPUTY COMMISSIONER OF INCOME-TAX, NANDED vs BHAURAO CHAVAN SSK LTD., NANDED
ITA 487/PUN/2014[2006-07]Status: Disposed11/4/2019AY 2006-07
DEPUTY COMMISSIONER OF INCOME-TAX, NANDED vs BHAURAO CHAVAN SSK LTD., NANDED
ITA 486/PUN/2014[2002-03]Status: Disposed11/4/2019AY 2002-03
DEPUTY COMMISSIONER OF INCOME-TAX, NANDED vs BHAURAO CHAVAN SSK LTD., NANDED
ITA 485/PUN/2014[2001-02]Status: Disposed11/4/2019AY 2001-02
ASST. COMMISSIONER OF INCOME TAX, CIRCLE -10, PUNE, PUNE vs SHREE VIGNAHAR SAHAKARI SAKHAR KARKHANA LTD., PUNE
ITA 949/PUN/2012[2008-09]Status: Disposed11/4/2019AY 2008-09
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-10, PUNE, PUNE vs SHREE VIGNAHAR SAHAKARI SAKHAR KARKHANA LTD., PUNE
ITA 948/PUN/2012[2007-08]Status: Disposed11/4/2019AY 2007-08
ACIT CIR -I KOLHAPUR, KOLHAPUR vs SHIRPUR SHETKARI SSK LTD, DHULE
ITA 596/PUN/2012[1997-98]Status: Disposed11/4/2019AY 1997-98
