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DCIT vs Shri Datta Shetkari Sahakari… | ITAT Pune 2019 | BharatTax

Home/DCIT, ICHALKARANJI CIRCLE,, ICHALKARANJI vs. SHRI DATTA SHETKARI SAHAKARI SAKHAR KARKHANA LTD.,, KOLHAPUR

DCIT, ICHALKARANJI CIRCLE,, ICHALKARANJI vs. SHRI DATTA SHETKARI SAHAKARI SAKHAR KARKHANA LTD.,, KOLHAPUR

ITA 2162/PUN/2012Status: DisposedITAT Pune12 April 2019AY 2009-10

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