← All Benches
ITAT Pune Bench
17,218 judgments
M/S. SCHLUMBERGER INDIA TECHNOLOGY CENTRE PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 550/PUN/2017[2012-13]Status: Disposed22/4/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX vs RASIKLAL MANIKCHAND DHARIWAL (HUF), PUNE
ITA 35/PUN/2017[2004-05]Status: Disposed22/4/2019AY 2004-05
M/S. AARTI STEEL INDUSTRIES,NASHIK vs PR.COMMISSIONER OF INCOME TAX -1,
ITA 33/PUN/2017[2006-07]Status: Disposed22/4/2019AY 2006-07
NAZMAIZHARUL HASAN SHAH,RATNAGIRI vs INCOME TAX OFFICER,
ITA 249/PUN/2017[2011-12]Status: Disposed22/4/2019AY 2011-12
PADMAVATI WIND ENERGY PVT. LTD,SATARA vs INCOME-TAX OFFICER, WARD - 2, SATARA
ITA 1634/PUN/2017[2003-04]Status: Disposed22/4/2019AY 2003-04
INA BEARINGS INDIA PVT. LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 149/PUN/2017[2009-10]Status: Disposed22/4/2019AY 2009-10
INA BEARINGS INDIA PVT. LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 147/PUN/2017[2008-09]Status: Disposed22/4/2019AY 2008-09
PRAKASH CHOITRAM TEKWANI,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1045/PUN/2016[2011-12]Status: Disposed22/4/2019AY 2011-12
KARANSINGH KACHRUSINGH KAKAS (HUF),AURANGABAD vs INCOME-TAX OFFICER,
ITA 1714/PUN/2015[2009-10]Status: Disposed22/4/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX vs SUNIL HARIPANT POPHALE, NASHIK
ITA 448/PUN/2014[2010-11]Status: Disposed22/4/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs SMT. SUNITA AJAY RAMNATHKAR, MUMBAI
ITA 447/PUN/2014[2010-11]Status: Disposed22/4/2019AY 2010-11
SUNIL HARIPANT POPHALE,NASHIK vs JOINT COMMISSIONER OF INOCME-TAX,
ITA 322/PUN/2014[2010-11]Status: Disposed22/4/2019AY 2010-11
SMT. SUNITA AJAY RAMNATHKAR,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 301/PUN/2014[2010-11]Status: Disposed22/4/2019AY 2010-11
M/S. ANGRE PORT (P) LTD.,RATNAGIRI vs INCOME-TAX OFFICER,
ITA 1046/PUN/2014[2010-11]Status: Disposed22/4/2019AY 2010-11
M/S. ANGRE PORT (P) LTD.,RATNAGIRI vs INCOME-TAX OFFICER,
ITA 2148/PUN/2013[2009-10]Status: Disposed22/4/2019AY 2009-10
PLAZMA TECHNOLOGIES PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -10, PUNE
ITA 929/PUN/2018[2015-16]Status: Fixed18/4/2019AY 2015-16
RAM BALAPRASAD ZANWAR,AURANGABAD vs INCOME-TAX OFFICER, WARD - PARBHANI, PARBHANI
ITA 447/PUN/2018[2014-15]Status: Disposed18/4/2019AY 2014-15
SHIVAJI NATHA GAIKWAD,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2(1), KOLHAPUR
ITA 1441/PUN/2018[2011-12]Status: Disposed18/4/2019AY 2011-12
SHILA PADMAKAR LATKAR,THANE vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 198/PUN/2017[2010-11]Status: Disposed18/4/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR vs THE RESIDENCY CLUB, KOLHAPUR
ITA 129/PUN/2017[2007-08]Status: Disposed18/4/2019AY 2007-08