M/S. AARTI STEEL INDUSTRIES,NASHIK vs. PR.COMMISSIONER OF INCOME TAX -1,

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ITA 33/PUN/2017Status: DisposedITAT Pune22 April 2019AY 2006-072 pages

In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.

AI SummaryDismissed

What did the Tribunal hold?

The Tribunal granted the assessee's request to withdraw the appeal. The Departmental Representative for the Revenue did not object to the withdrawal.

What were the facts?

The assessee filed an appeal against an order passed by the Principal Commissioner of Income Tax under Section 263 of the Income-tax Act. The assessee subsequently filed a letter seeking to withdraw the appeal.

What were the issues?

Whether the assessee's appeal should be dismissed as withdrawn.

Which sections of the Income-tax Act were involved?

Section 263

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, PUNE BENCH “A”, PUNE

For Appellant: Shri Sanket Joshi
For Respondent: Shri Rajesh Gawali
Hearing: 11.04.2019Pronounced: 22.04.2019

आदेश / ORDER

PER SUSHMA CHOWLA, JM:

The appeal filed by assessee is against the order of Pr.CIT-1, Nashik, dated 29.03.2016 relating to assessment year 2006-07 passed under section 263 of the Income-tax Act, 1961 (in short ‘the Act’).

ITA No.33/PUN/2017 2 Aarti Steel Industries

2.

The assessee has filed a letter dated 11.04.2019 seeking permission to withdraw the captioned appeal, for which learned Departmental Representative for the Revenue has not objected. Accordingly, the prayer of assessee is granted. Thus, the appeal of assessee is dismissed as having been ‘withdrawn’.

3.

In the result, appeal of assessee is dismissed.

Order pronounced on this 22nd day of April, 2019.

Sd/- Sd/- (D.KARUNAKARA RAO) (SUSHMA CHOWLA) ऱेखा सदस्य / ACCOUNTANT MEMBER न्याययक सदस्य / JUDICIAL MEMBER ऩुणे / Pune; ददनाांक Dated : 22nd April, 2019. GCVSR आदेश की प्रयिलऱपप अग्रेपषि/Copy of the Order is forwarded to : 1. अऩीऱाथी / The Appellant; 2. प्रत्यथी / The Respondent; ववभागीय प्रतततनधध, आयकर अऩीऱीय अधधकरण, ऩुणे “ए” / DR 3. ‘A’, ITAT, Pune; 4. गार्ड पाईऱ / Guard file. आदेशािुसार/ BY ORDER, सत्यावऩत प्रतत //True Copy// वररष्ठ तनजी सधिव / Sr. Private Secretary आयकर अऩीऱीय अधधकरण ,ऩुणे / ITAT, Pune

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