← All Benches
ITAT Pune Bench
17,218 judgments
M/S. JOTO ABRASIVES PVT.LTD,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2903/PUN/2016[2010-11]Status: Disposed25/4/2019AY 2010-11
SMT KOKILABEN M SHAH & HITESH M SHAH (LEGAL HEIRS OF LATE SHRI MAHENDRAKUMAR SHAH),PUNE vs INCOME-TAX OFFICER, PUNE
ITA 2141/PUN/2016[2007-08]Status: Disposed25/4/2019AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. ASHAPURA RUBBER UDYOG, NASHIK
ITA 1917/PUN/2016[2011-12]Status: Disposed25/4/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. ASHAPURA RUBBER UDYOG, NASHIK
ITA 1916/PUN/2016[2010-11]Status: Disposed25/4/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. ASHAPURA RUBBER UDYOG, NASHIK
ITA 1915/PUN/2016[2009-10]Status: Disposed25/4/2019AY 2009-10
RAMNATH DATTASHETTY TUPTEWAR,NANDED vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1276/PUN/2016[2012-13]Status: Disposed25/4/2019AY 2012-13
M/S. KANKOO PAINTS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1197/PUN/2016[2009-10]Status: Disposed25/4/2019AY 2009-10
INCOME-TAX OFFICER vs M/S. JALGAON INVESTMENT PVT. LTD., JALGAON
ITA 1185/PUN/2016[2011-12]Status: Disposed25/4/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. JOHN DEERE INDIA PVT. LTD., PUNE
ITA 575/PUN/2015[2010-11]Status: Disposed25/4/2019AY 2010-11
JOHN DEERE INDIA PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 518/PUN/2015[2010-11]Status: Disposed25/4/2019AY 2010-11
SMT. VANDANA ARUN SARAWGI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 193/PUN/2019[2013-14]Status: Disposed23/4/2019AY 2013-14
SHRIRAM KRISHNAJI SURVE,SATARA vs ASSISTANT COMMISSIONER OF INCOME TAX, SATARA
ITA 979/PUN/2017[2011-12]Status: Disposed23/4/2019AY 2011-12
PIAGGION VEHICLES PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE
ITA 683/PUN/2017[2012-13]Status: Disposed23/4/2019AY 2012-13
BABU SAYABANNA MEHETRE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 530/PUN/2017[2012-13]Status: Disposed23/4/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA vs SHRIRAM KRISHNAJI SURVE, SATARA
ITA 2485/PUN/2017[2013-14]Status: Disposed23/4/2019AY 2013-14
SHRIRAM KRISHNAJI SURVE,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 2115/PUN/2017[2013-14]Status: Disposed23/4/2019AY 2013-14
M/S. JOTO ABRASIVES PVT.LTD,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2904/PUN/2016[2011-12]Status: Disposed23/4/2019AY 2011-12
AGASTI SAHAKARI SAKHAR KARKHANA LTD,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, AHMEDNAGAR
ITA 809/PUN/2017[2013-14]Status: Disposed22/4/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs JAYANT MANIKLAL LUNAWAT, PUNE
ITA 618/PUN/2017[2009-10]Status: Disposed22/4/2019AY 2009-10
DY. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION), PUNE vs SCHLUMBERGER GLOBAL SUPPORT CENTRE LIMITED, PUNE
ITA 599/PUN/2017[2012-13]Status: Disposed22/4/2019AY 2012-13
