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DEPUTY COMMISSIONER OF INCOME TAX vs M/S. SAMARTHSHREE PROMOTERS & DEVELOPERS,, PUNE | BharatTax
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DEPUTY COMMISSIONER OF INCOME TAX vs. M/S. SAMARTHSHREE PROMOTERS & DEVELOPERS,, PUNE
DEPUTY COMMISSIONER OF INCOME TAX vs. M/S. SAMARTHSHREE PROMOTERS & DEVELOPERS,, PUNE
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ITA 2899/PUN/2016
Status: Disposed
ITAT Pune
04 April 2019
AY 2008-09
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