← All Benches
ITAT Pune Bench
17,218 judgments
RADHE RADHE LABOUR CO-OP SOCIETY LTD,JALNA vs INCOME-TAX OFFICER, WARD - 1, JALNA
ITA 1590/PUN/2018[2015-16]Status: Disposed28/3/2019AY 2015-16
EPRSS PREPAID RECHARGE SERVICES INDIA P.LTD,PUNE vs INCOME TAX OFFICER,
ITA 87/PUN/2017[2013-14]Status: Disposed28/3/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs GHANSHYAM J. SUKHWANI (HUF), PUNE
ITA 773/PUN/2017[2004-05]Status: Disposed28/3/2019AY 2004-05
DR. SANTOSH KAMLESH PRABHU,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR
ITA 522/PUN/2017[2012-13]Status: Disposed28/3/2019AY 2012-13
STAR ENGINEERS INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 1435/PUN/2018[2014-15]Status: Disposed27/3/2019AY 2014-15
ANITA RAMDAS KHUTWAD,PUNE vs INCOME-TAX OFFICER, WARD - 14(4), PUNE
ITA 1421/PUN/2018[2013-14]Status: Disposed27/3/2019AY 2013-14
M/S. MARVEL VIVACITY CONDOMINIUM,PUNE vs INCOME-TAX OFFICER, WARD - 7(2), PUNE
ITA 1373/PUN/2018[2013-14]Status: Disposed27/3/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, AURANGABAD vs M/S. SUNIL HITECH ENGINEERS LTD, MUMBAI
ITA 630/PUN/2017[2012-13]Status: Disposed27/3/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. PUNE CANTONMENT SAHAKARI BANK LTD, PUNE
ITA 435/PUN/2017[2007-08]Status: Disposed27/3/2019AY 2007-08
NARENDRA P.MUSALE,NASHIK vs INCOME TAX OFFICER, NASHIK
ITA 153/PUN/2017[2013-14]Status: Disposed27/3/2019AY 2013-14
INCOME TAX OFFICER vs M/S. GANPATI GINNING AND PRESSING FACTORY, JALNA
ITA 2840/PUN/2016[2009-10]Status: Fixed27/3/2019AY 2009-10
NARENDRA P. MUSALE,NASHIK vs INCOME-TAX OFFICER, NASHIK
ITA 2226/PUN/2016[2011-12]Status: Disposed27/3/2019AY 2011-12
RAVI PICHAYA,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1992/PUN/2016[2010-11]Status: Disposed27/3/2019AY 2010-11
NARENDRA P. MUSALE,NASHIK vs INCOME-TAX OFFICER,
ITA 1853/PUN/2016[2011-12]Status: Disposed27/3/2019AY 2011-12
NARENDRA P. MUSALE,NASHIK vs INCOME-TAX OFFICER,
ITA 1521/PUN/2016[2012-13]Status: Disposed27/3/2019AY 2012-13
NARENDRA P. MUSALE,NASHIK vs INCOME-TAX OFFICER,
ITA 1520/PUN/2016[2011-12]Status: Disposed27/3/2019AY 2011-12
JOINT COMMISSIONER OF INCOME-TAX vs I-GATE COMPUTER SYSTEMS LTD., PUNE
ITA 1018/PUN/2015[2007-08]Status: Disposed27/3/2019AY 2007-08
JASBIRSINGH AMRIKSINGH SETHI,PUNE vs DY. CIT, CENTRAL CIRCLE 2(3), PUNE
ITA 1245/PUN/2013[2004-05]Status: Disposed27/3/2019AY 2004-05
JASBIRSINGH AMRIKSINGH SETHI,PUNE vs DY. CIT, CENTRAL CIRCLE 2(3), PUNE
ITA 1244/PUN/2013[2003-04]Status: Disposed27/3/2019AY 2003-04
JASBIRSINGH AMRIKSINGH SETHI,PUNE vs DY. CIT, CENTRAL CIRCLE 2(3), PUNE
ITA 1243/PUN/2013[2002-03]Status: Disposed27/3/2019AY 2002-03
